← All Benches

ITAT Bangalore Bench

18,481 judgments

TOYOTA KIRLOSKAR AUTO PARTS PRIVATE LIMITED,RAMANAGARA vs ASSISTANT COMMISSIONER OF INCOME TAX, LTU, CIRCLE-2, BANGALORE

ITA 301/BANG/2021[2016-17]Status: Disposed23/5/2022AY 2016-17

DUSTERS TOTAL SOLUTIONS SERVICES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)1, BANGALORE

ITA 165/BANG/2021[2015-16]Status: Disposed23/5/2022AY 2015-16

M/S. GE BE PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 3(1)(2), BANGALORE

ITA 2615/BANG/2019[2015-16]Status: Disposed23/5/2022AY 2015-16

M/S. WIPRO LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(2), BANGALORE

ITA 2556/BANG/2019[2015-16]Status: Heard23/5/2022AY 2015-16

INCOME TAX OFFICER WARD-2, BALLARI vs M/S RAJIV TRAVELS, BALLARI

ITA 2639/BANG/2018[2014-15]Status: Disposed23/5/2022AY 2014-15

ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(1), BANGALORE vs M/S CHAITANYA PROPERTIES PVT LTD, BANGALORE

ITA 618/BANG/2017[2011-12]Status: Disposed23/5/2022AY 2011-12

ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(1), BANGALORE vs M/S CHAITANYA PROPERTIES PVT LTD, BANGALORE

ITA 617/BANG/2017[2010-11]Status: Disposed23/5/2022AY 2010-11

M/S HARMAN CONNECTED SERVICES CORPORATION INDIA PVT. LTD.,),BANGALORE vs DCIT, BANGALORE

ITA 705/BANG/2016[2011-12]Status: Disposed23/5/2022AY 2011-12

TESCO BANGALORE PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE

ITA 602/BANG/2016[2011-12]Status: Pending23/5/2022AY 2011-12

INDIANOIL SKYTANKING PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 3(1)(1), BENGALURU

ITA 407/BANG/2020[2017-18]Status: Disposed20/5/2022AY 2017-18

M/S. INDIANOIL SKYTAKING PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 3(1)(1), BANGALORE

ITA 299/BANG/2020[2016-17]Status: Disposed20/5/2022AY 2016-17

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 6(1)(2), BENGALURU vs M/S. SYMBOL TECHNOLOGIES INDIA PRIVATE LIMITED, BENGALURU

ITA 2221/BANG/2019[2011-12]Status: Disposed20/5/2022AY 2011-12

M/S. SYMBOL TECHNOLOGIES INDIA PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 6(1)(2), BENGALURU

ITA 2057/BANG/2019[2011-12]Status: Disposed20/5/2022AY 2011-12

M/S MERCURI URVAL BUSINESS CONSULTING PVT LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE

ITA 2969/BANG/2018[2011-12]Status: Disposed18/5/2022AY 2011-12

BELL TELESERVICES INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, (CPC), BANGALORE

ITA 655/BANG/2021[2018-19]Status: Disposed18/5/2022AY 2018-19

CERNER HEALTHCARE SOLUTION INDIA PRIVATE LIMITED(EARLIER KNOWN AS CERNER INDIA HEALTH SERVICES PRIVATE LIMITED) ( ERSTWHILE CERNER HEALTHCARE SOLUTIONS PRIVATE LIMITED),BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), BANGALORE

ITA 254/BANG/2021[2016-17]Status: Disposed18/5/2022AY 2016-17

ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE - 1, BELLARY vs M/S AURO MINERALS, HOSPET

ITA 1543/BANG/2018[2012-13]Status: Disposed18/5/2022AY 2012-13

TREE HILL ESTATES PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE

ITA 1395/BANG/2018[2013-14]Status: Disposed18/5/2022AY 2013-14

M/S AURO MINERALS,HOSPET vs JOINT COMMISSIONEROF INCOME TAX BELLARY RANGE, BELLARY

ITA 1329/BANG/2018[2012-13]Status: Disposed18/5/2022AY 2012-13

M/S. THE DAVANGERE HARIHAR URBAN SAHAKARI BANK NIYAMITHA,DAVANGERE vs ASSISTANT COMMISSIONER OF INCOME TAX, DAVANGERE

ITA 2609/BANG/2017[2008-09]Status: Disposed18/5/2022AY 2008-09