← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S I G PETROCHEMICALS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE
ITA 2309/BANG/2018[2014-15]Status: Disposed25/5/2022AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), BENGALURU vs M/S. GMR INFRASTRUCTURE LIMITED, BENGALURU
ITA 1744/BANG/2017[2013-14]Status: Disposed25/5/2022AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), BANGALORE vs M/S. GMR INFRASTRUCTURE LIMITED, BENGALURU
ITA 1743/BANG/2017[2012-13]Status: Disposed25/5/2022AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), BENGALURU vs M/S. GMR INFRASTRUCTURE LIMITED, BENGALURU
ITA 1742/BANG/2017[2011-12]Status: Disposed25/5/2022AY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(2), BANGALORE vs M/S GMR INFRASTRUCTURE LTD, BANGALORE
ITA 1741/BANG/2017[2010-11]Status: Disposed25/5/2022AY 2010-11
GMR INFRASTRUCTURE LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), BANGALORE
ITA 1705/BANG/2017[2010-11]Status: Disposed25/5/2022AY 2010-11
GMR INFRASTRUCTURE LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), BANGALORE
ITA 1622/BANG/2017[2011-12]Status: Disposed25/5/2022AY 2011-12
GMR INFRASTRUCTURE LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), BANGALORE
ITA 1600/BANG/2017[2013-14]Status: Disposed25/5/2022AY 2013-14
GMR INFRASTRUCTURE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), BANGALORE
ITA 1599/BANG/2017[2012-13]Status: Disposed25/5/2022AY 2012-13
M/S. MAYURA CREDIT CO-OPERATIVE SOCIETY LIMITED,BENGALURU vs THE INCOME TAX OFFICER, WARD-6(2)(2), BENGALURU
ITA 741/BANG/2021[2016-17]Status: Disposed24/5/2022AY 2016-17
BHUPATI TENNIS ACADEMY PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD-1(1)(3), BANGALORE
ITA 722/BANG/2021[2013-14]Status: Heard24/5/2022AY 2013-14
ASHWINI YOGANANDA, REP. BY MR. NAVIN YOGANANDA,BENGALURU vs INCOME TAX OFFICER (INTERNATIONAL TAXATION), WARD-1(1), BENGALURU
ITA 713/BANG/2021[2017-18]Status: Disposed24/5/2022AY 2017-18
M/S. EMERSON AUTOMATION SOLUTIONS INTELLIGENT PLATFORMS PRIVATE LIMITED (FORMERLY M/S GE INTELLIGENT PLATFORMS PRIVATE LIMITED),BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1)(2), BANGALORE
ITA 356/BANG/2018[2013-14]Status: Disposed24/5/2022AY 2013-14
M/S MOODY'S ANALYTICS KNOWLEDGE SERVICES (INDIA) PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE
ITA 459/BANG/2019[2007-08]Status: Heard23/5/2022AY 2007-08
KEN PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 24/BANG/2022[2018-19]Status: Disposed23/5/2022AY 2018-19
M/S. VALDEL ENGINEERS AND CONSTRUCTORS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 126/BANG/2022[2018-19]Status: Disposed23/5/2022AY 2018-19
M/S. SATTVA MEDIA AND CONSULTING PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-6(1)(1), BENGALURU
ITA 124/BANG/2022[2019-20]Status: Disposed23/5/2022AY 2019-20
M/S. SREE MINERALS,BELLARY vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, BELLARY
ITA 719/BANG/2021[2009-10]Status: Disposed23/5/2022AY 2009-10
MRM SOLUTIONS,SHIVAMOGGA vs THE DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 707/BANG/2021[2018-19]Status: Disposed23/5/2022AY 2018-19
SRI GAJANANA ENTERPRISES,SHIVAMOGGA vs THE DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 706/BANG/2021[2018-19]Status: Disposed23/5/2022AY 2018-19
