← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S SPR SPIRITS PVT.LTD.,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE -1 (3), BENGALURU
ITA 1659/BANG/2018[2009-10]Status: Disposed27/5/2022AY 2009-10
M/S SPR SPIRITS PVT. LTD.,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE - 1 (3), BENGALURU
ITA 1658/BANG/2018[2008-09]Status: Disposed27/5/2022AY 2008-09
K P R CARS PRIVATE LIMITED,MYSORE vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 91/BANG/2022[2018-19]Status: Disposed26/5/2022AY 2018-19
M/S. SURYA ENTERPRISE,BANGALORE vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALORE
ITA 310/BANG/2022[2019-20]Status: Disposed26/5/2022AY 2019-20
GAYATHRI PAPANNA,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRALISED PROCESSING CENTRE, BANGALORE
ITA 280/BANG/2022[2019-20]Status: Disposed26/5/2022AY 2019-20
N. NARASIMHA MURTHY,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 237/BANG/2022[2019-20]Status: Disposed26/5/2022AY 2019-20
N. NARASIMHA MURTHY,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 236/BANG/2022[2018-19]Status: Disposed26/5/2022AY 2018-19
M N DASTUR & COMPANY PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 4(1)(2), BANGALORE
ITA 119/BANG/2022[2016-17]Status: Disposed26/5/2022AY 2016-17
M N DASTUR & COMPANY PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 4(1)(2), BANGALORE
ITA 118/BANG/2022[2015-16]Status: Disposed26/5/2022AY 2015-16
M/S. SUN MANUFACTURING SOLUTIONS,BENGALURU vs INCOME TAX OFFICER, WARD-6(2)(1), BENGALURU
ITA 712/BANG/2021[2018-19]Status: Disposed26/5/2022AY 2018-19
M/S. TE CONNECTIVITY SERVICES INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE
ITA 300/BANG/2021[2016-17]Status: Disposed26/5/2022AY 2016-17
M/S. V S L STEELS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 7(1)(2), BANGALORE
ITA 2502/BANG/2019[2005-06]Status: Heard26/5/2022AY 2005-06
THE KARNATAKA BANK LTD,MANGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1), MANGALURU
ITA 1907/BANG/2018[2014-15]Status: Disposed26/5/2022AY 2014-15
M/S. MODUS INFORMATION SYSTEMS PRIVATE LIMITED,BANGALORE vs THE ASSISTANT DIRECTOR OF INCOME-TAX, CPC, BANGALORE
ITA 210/BANG/2022[2017-18]Status: Disposed25/5/2022AY 2017-18
JANTAKAL VEERABHADRAPPA,BALLARI vs INCOME TAX OFFICER, WARD-2, BALLARI
ITA 711/BANG/2021[2017-18]Status: Disposed25/5/2022AY 2017-18
GALAX E SOLUTIONS INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE
ITA 389/BANG/2021[2016-17]Status: Disposed25/5/2022AY 2016-17
GMR HIGHWAYS LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX,CIRCLE- 3(1)(2), BANGALORE
ITA 495/BANG/2020[2016-17]Status: Disposed25/5/2022AY 2016-17
GMR HIGHWAYS LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 3(1)(2), BANGALORE
ITA 1643/BANG/2019[2015-16]Status: Disposed25/5/2022AY 2015-16
M/S SIDDAGANGA URBAN CO-OPERATIVE BANK LTD,TUMKUR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, TUMKUR
ITA 93/BANG/2018[2012-13]Status: Disposed25/5/2022AY 2012-13
M/S I G PETROCHEMICAL LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE
ITA 2310/BANG/2018[2015-16]Status: Disposed25/5/2022AY 2015-16