← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S. BULK LIQUID SOLUTIONS PRIVATE LIMITED,BANGALORE vs THE INCOME TAX OFFICER, WARD- 1(1)(4), BANGALORE
ITA 411/BANG/2020[2015-16]Status: Disposed30/5/2022AY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 7(1)(2), BANGALORE vs M/S. VALDEL PROJECTS CORPORATION PRIVATE LIMITED, BANGALORE
ITA 2515/BANG/2019[2015-16]Status: Disposed30/5/2022AY 2015-16
SHRI V. RAJA REDDY,BANGALORE vs INCOME TAX OFFICER, WARD - 5(3)(1), BANGALORE
ITA 1160/BANG/2019[2011-12]Status: Disposed30/5/2022AY 2011-12
SHRI. V. RAJA REDDY,BANGALORE vs INCOME TAX OFFICER, WARD - 5(3)(1), BANGALORE
ITA 1159/BANG/2019[2010-11]Status: Disposed30/5/2022AY 2010-11
SHRI. V. RAJA REDDY,BANGALORE vs INCOME TAX OFFICER, WARD - 5(3)(1), BANGALORE
ITA 1158/BANG/2019[2009-10]Status: Disposed30/5/2022AY 2009-10
SRI. V. RAJA REDDY,BANGALORE vs INCOME TAX OFFICER, WARD - 5(3)(1), BANGALORE
ITA 1157/BANG/2019[2008-09]Status: Disposed30/5/2022AY 2008-09
DY.COMMISSIONER OF INCOME TAX CIRCLE-2(1)(1), BANGALORE vs M/S AXA GROUP SOLUTIONS PRIVATE LIMITED, BANGALORE
ITA 3279/BANG/2018[2011-12]Status: Disposed30/5/2022AY 2011-12
M/S HONEYWELL TECHNOLOGY SOLUTIONS LAB PRIVATE LIMITED,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX SPECIAL RANGE-3, BANGALORE
ITA 2890/BANG/2018[2011-12]Status: Disposed30/5/2022AY 2011-12
DY.COMMISSIONER OF INCOME TAX CIRCLE-1(1)(1), BANGALORE vs M/S AXA GROUP SOLUTIONS PRIVATE LIMITED, BANGALORE
ITA 555/BANG/2017[2011-12]Status: Disposed30/5/2022AY 2011-12
LEVI STARUSS (INDIA) PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 695/BANG/2016[2011-12]Status: Disposed30/5/2022AY 2011-12
DCIT, BANGALORE vs M/S JUPITER CAPITAL PVT. LTD., BANGALORE
ITA 1219/BANG/2016[2011-12]Status: Disposed30/5/2022AY 2011-12
JUPITER CAPITAL P. LTD.,BANGALORE vs CIT, BANGALORE
ITA 1601/BANG/2014[2007-08]Status: Disposed30/5/2022AY 2007-08
DCIT, BANGALORE vs M/S JUPITER CAPITAL PVT. LTD., BANGALORE
ITA 1563/BANG/2014[2007-08]Status: Disposed30/5/2022AY 2007-08
GANESH HEBBAR PANAMBUR,BENGALURU vs THE INCOME TAX OFFICER WARD-1(2)(1), BENGALURU
ITA 312/BANG/2022[2017-18]Status: Disposed27/5/2022AY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE- 1(3), BANGALORE vs SHRI. T. NADAKRISHNA, BANGALORE
ITA 575/BANG/2020[2007-08]Status: Disposed27/5/2022AY 2007-08
M/S. SPR SPIRITS PRIVATE LIMITED (FORMERLY KNOWN AS SPR GROUP HOLDINGS PRIVATE LIMITED),BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(3), BANGALORE
ITA 127/BANG/2020[2007-08]Status: Disposed27/5/2022AY 2007-08
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 4(1)(1), BANGALORE vs M/S. KELTECH ENERGIES LIMITED, BANGALORE
ITA 124/BANG/2020[2011-12]Status: Disposed27/5/2022AY 2011-12
M/S. DEVANAM CONSTRUCTIONS PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 2(1)(2), BANGALORE
ITA 2644/BANG/2019[2014-15]Status: Disposed27/5/2022AY 2014-15
M/S SPR SPIRITS PVT. LTD.,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE -1 (3), BENGALURU
ITA 1661/BANG/2018[2011-12]Status: Disposed27/5/2022AY 2011-12
M/S SPR SPIRITS PVT. LTD.,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE -1 (3), BENGALURU
ITA 1660/BANG/2018[2010-11]Status: Disposed27/5/2022AY 2010-11