← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S XINDIA STEELS LIMITED,KOPPAL vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, BELLARY
ITA 361/BANG/2019[2014-15]Status: Disposed31/5/2022AY 2014-15
M/S. L G SOFT INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 4(1)(1), BENGALURU
ITA 2412/BANG/2019[2015-16]Status: Disposed31/5/2022AY 2015-16
M/S. MADURA COATS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX., (INTERNATIONAL TRANSACTION), CIRCLE- 1(2), BANGALORE
ITA 1345/BANG/2019[2017-18]Status: Disposed31/5/2022AY 2017-18
M/S. MADURA COATS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX., (INTERNATIONAL TRANSACTION), CIRCLE- 1(2), BANGALORE
ITA 1344/BANG/2019[2016-17]Status: Disposed31/5/2022AY 2016-17
M/S. BAGADIA PROPERTIES PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD - 1(1)(3), BANGALORE
ITA 1248/BANG/2019[2014-15]Status: Disposed31/5/2022AY 2014-15
INCOME TAX OFFICER, WARD - 6(3)(4), BANGALORE vs SHRI NARAYANA VENKATARAMA REDDY, BANGALORE
ITA 1053/BANG/2019[2014-15]Status: Disposed31/5/2022AY 2014-15
MR.NANJUNDA RENUKA ARADHYA,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-7(2)(1), BANGALORE
ITA 397/BANG/2018[2010-11]Status: Disposed31/5/2022AY 2010-11
M/S TEJAS NETWORKS LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(1), BANGALORE
ITA 205/BANG/2018[2013-14]Status: Disposed31/5/2022AY 2013-14
M/S TEJAS NETWORKS LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1 LTU, BANGALORE
ITA 764/BANG/2017[2012-13]Status: Disposed31/5/2022AY 2012-13
BOSCJ LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1581/BANG/2014[2009-10]Status: Disposed31/5/2022AY 2009-10
EQUIPMENT FABRICATORS,BANGALORE vs ASSISTANT DIRECTOR OF INCOME TAX, CENTRAL PROCESSING CENTRE, BENGALURU
ITA 329/BANG/2022[2019-20]Status: Disposed30/5/2022AY 2019-20
VASAVI HOSTEL TRUST,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 27/BANG/2022[2013-14]Status: Disposed30/5/2022AY 2013-14
PRASANNA KUMAR,MANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-2(2), BANGALORE
ITA 229/BANG/2022[2018-19]Status: Disposed30/5/2022AY 2018-19
M/S. MAXIM INTEGRATED PRODUCTS INDIA SALES PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-4(1)(1), BENGALURU
ITA 208/BANG/2022[2017-18]Status: Disposed30/5/2022AY 2017-18
ASHWATH REDDY NAGABHUSHAN REDDY,BANGALORE vs JURISDICTIONAL AO, WARD-5(2)(1), BANGALORE
ITA 134/BANG/2022[2018-19]Status: Disposed30/5/2022AY 2018-19
SHARAN FASHIONS,BENGALURU vs INCOME TAX OFFICER, WARD- 5(2)(4), BANGALORE
ITA 133/BANG/2022[2018-19]Status: Disposed30/5/2022AY 2018-19
WAVE MECHANICS PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(2), BENGALURU
ITA 689/BANG/2021[2018-19]Status: Disposed30/5/2022AY 2018-19
MRS. STELLA SURESH SRIVASTAVA,MYSURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1) & TPS, MYSORE
ITA 647/BANG/2021[2016-17]Status: Disposed30/5/2022AY 2016-17
RAHUL B JAIN HUF,HUBBALLI vs INCOME TAX OFFICER, WARD-3(3), HUBBALLI
ITA 635/BANG/2021[2017-18]Status: Disposed30/5/2022AY 2017-18
M/S. TRIANZ HOLDINGS PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE
ITA 233/BANG/2021[2016-17]Status: Disposed30/5/2022AY 2016-17
