← All Benches
ITAT Bangalore Bench
18,481 judgments
PRATHAMIKA KRUSHI PATTINA SAHAKARI SANGHA NIYAMITHA ITAGI,HAVERI vs THE INCOME TAX OFFICER, WARD- 5, DAVANAGERE
ITA 593/BANG/2021[2017-18]Status: Disposed1/6/2022AY 2017-18
MAPEI CONSTRUCTION PRODUCTS (INDIA) PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX,CIRCLE-4(1)(2), BANGALORE
ITA 283/BANG/2021[2016-17]Status: Disposed1/6/2022AY 2016-17
SIMPLEX NAIGAI CASTINGS PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD-6(1)(2), BANGALORE
ITA 690/BANG/2020[2015-16]Status: Disposed1/6/2022AY 2015-16
M/S. MODEL INFRA CORPORATION PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 1(1), BANGALORE
ITA 11/BANG/2020[2009-10]Status: Disposed1/6/2022AY 2009-10
M/S. STONEHILL EDUCATION FOUNDATION,BENGALURU vs COMMISSIONER OF INCOME TAX(APPEAL)-12, BENGALURU
ITA 2061/BANG/2019[2017-18]Status: Disposed1/6/2022AY 2017-18
M/S. STONEHILL EDUCATION FOUNDATION,BENGALURU vs COMMISSIONER OF INCOME TAX(APPEAL)-12, BENGALURU
ITA 2060/BANG/2019[2016-17]Status: Disposed1/6/2022AY 2016-17
UNITED BREWERIES LTD,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BENGALURU
ITA 2569/BANG/2017[2013-14]Status: Disposed1/6/2022AY 2013-14
ASST.CIT, MYSORE vs SRI. MAHALINGAM, MYSORE
ITA 1082/BANG/2015[2008-09]Status: Disposed1/6/2022AY 2008-09
ASST.CIT, MYSORE vs SRI. MAHALINGAM, MYSORE
ITA 1081/BANG/2015[2006-07]Status: Disposed1/6/2022AY 2006-07
SRI VIJAY DEVARAJE URS,MYSORE vs THE INCOME TAX OFFICER, (INTERNATIONAL TAXATION),WARD-1(1), BANGALORE
ITA 311/BANG/2022[2017-18]Status: Disposed31/5/2022AY 2017-18
M/S. SYCONE CPMC PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 260/BANG/2022[2018-19]Status: Disposed31/5/2022AY 2018-19
MUTHUVAIRAVAN GNANASAKTHI,THANJAVUR vs THE INCOME TAX OFFICER (INTERNATIONAL TAXATION), WARD-1(1), BANGALORE
ITA 243/BANG/2022[2017-18]Status: Disposed31/5/2022AY 2017-18
CORP ATTIRE,BENGALURU vs THE INCOME TAX OFFICER, WARD-5(3)(1), BANGALORE
ITA 202/BANG/2022[2019-20]Status: Disposed31/5/2022AY 2019-20
M/S. KALEBUDDE LOGISTICS,HUBBALLI vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BENGALURU
ITA 143/BANG/2022[2017-18]Status: Disposed31/5/2022AY 2017-18
SHRIPADAGOUDA HANAMANATHGOUDA PATIL,GADAG vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 651/BANG/2021[2018-19]Status: Disposed31/5/2022AY 2018-19
R G PATIL & COMPANY,HAVERI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELAGAVI
ITA 352/BANG/2021[2010-11]Status: Disposed31/5/2022AY 2010-11
ESSILOR INDIA PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), BANGALORE
ITA 219/BANG/2021[2016-17]Status: Disposed31/5/2022AY 2016-17
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(2), BANGALORE vs MR. M R SEETHARAM, BANGALORE
ITA 256/BANG/2020[2007-08]Status: Disposed31/5/2022AY 2007-08
SHRI V NARAYANA REDDY,BANGALORE vs INCOME TAX OFFICER WARD-6(3)(4), BANGALORE
ITA 663/BANG/2019[2015-16]Status: Disposed31/5/2022AY 2015-16
SHRI V NARAYANA REDDY,BANGALORE vs INCOME TAX OFFICER WARD-6(3)(4), BANGALORE
ITA 662/BANG/2019[2014-15]Status: Disposed31/5/2022AY 2014-15