← All Benches
ITAT Bangalore Bench
18,481 judgments
ANAND PADMANABHAN,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 369/BANG/2022[2013-14]Status: Disposed6/6/2022AY 2013-14
M/S. INTERNATIONAL AEROSPACE MANUFACTURING PRIVATE LIMITED,BENGALURU vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALORE
ITA 618/BANG/2021[2019-20]Status: Disposed6/6/2022AY 2019-20
V S LAD & SONS,SANDUR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, BELLARY
ITA 611/BANG/2019[2012-13]Status: Disposed6/6/2022AY 2012-13
V S LAD & SONS,SANDUR vs INCOME TAX OFFICER WAD-1, HOSPET
ITA 342/BANG/2019[2014-15]Status: Disposed6/6/2022AY 2014-15
V S LAD & SONS,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, BANGALORE
ITA 341/BANG/2019[2013-14]Status: Disposed6/6/2022AY 2013-14
MR.SANTOSH S LAD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE
ITA 1298/BANG/2018[2013-14]Status: Disposed6/6/2022AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 6(1)(1), BANGALORE vs M/S. AKASH ENTERPRISES, BANGALORE
ITA 663/BANG/2020[2014-15]Status: Disposed3/6/2022AY 2014-15
HEWLETT-PACKARD GLOBALSOFT PRIVATE LIMTIED,BANGALORE vs DCIT, BANGALORE
ITA 835/BANG/2016[2011-12]Status: Disposed3/6/2022AY 2011-12
DCIT, BANGALORE vs M/S HEWLETT PACKARD GLOBALSOFT PVT. LTD., BANGALORE
ITA 810/BANG/2016[2011-12]Status: Disposed3/6/2022AY 2011-12
M/S. PRESTIGE ESTATES PROJECTS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), BANGALORE
ITA 69/BANG/2022[2014-15]Status: Disposed2/6/2022AY 2014-15
BHAGWAN MAHAVEER JAIN CHARITABLE TRUST,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, (CPC), BANGALORE
ITA 359/BANG/2022[2015-16]Status: Disposed2/6/2022AY 2015-16
BHAGWAN MAHAVEER JAIN CHARITABLE TRUST,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, (CPC), BANGALORE
ITA 358/BANG/2022[2014-15]Status: Disposed2/6/2022AY 2014-15
KLN ENGINEERING PRODUCTS PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(3)(1), BANGALORE
ITA 337/BANG/2022[2018-19]Status: Disposed2/6/2022AY 2018-19
TOYOTA KIRLOSKAR AUTO PARTS PRIVATE LIMITED,RAMANAGARA vs DEPUTY COMMISSIONER OF INCOME TAX, LTU, CIRCLE-2, BANGALORE
ITA 188/BANG/2022[2017-18]Status: Disposed2/6/2022AY 2017-18
THE KARNATAKA SAHAKRI SAKKARE KARKHANE NIYAMITHA,HAVERI vs THE INCOME TAX OFFICER WARD-2, HAVERI
ITA 3276/BANG/2018[2012-13]Status: Disposed2/6/2022AY 2012-13
SRI TANZING TASHI,MYSORE vs THE INCOME TAX OFFICER (INTERNATIONAL TAXATION), WARD-1(1), BANGALORE
ITA 187/BANG/2022[2017-18]Status: Disposed1/6/2022AY 2017-18
MRS. AMRITHA RAJ,MANGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCEL-2, MANGALURU
ITA 162/BANG/2022[2015-16]Status: Disposed1/6/2022AY 2015-16
MRS. AMRITHA RAJ,MANGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, MANGALURU
ITA 161/BANG/2022[2014-15]Status: Disposed1/6/2022AY 2014-15
SHRI. RAJAN SHARMA,BENGALURU vs THE INCOME-TAX OFFICER, WARD-3(3)(4), BENGALURU
ITA 101/BANG/2022[2017-18]Status: Disposed1/6/2022AY 2017-18
M/S. TE CONNECTIVITY INDIA PRIVATE LIMITED (SUCCESSOR IN INTEREST TO TYCO ELECTRONICS SYSTEMS INDIA PRIVATE LIMITED),BANGALORE vs COMMISSIONER OF INCOME TAX, APPEALS -14, LTU, BANGALORE
ITA 720/BANG/2021[2013-14]Status: Disposed1/6/2022AY 2013-14