← All Benches

ITAT Bangalore Bench

18,481 judgments

SHRI SHRIDEVI CHARITABLE TRUST,TUMKUR vs DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTIONS) CIRCLE-1, BANGALORE

ITA 227/BANG/2022[2014-15]Status: Disposed10/6/2022AY 2014-15

SHRI SHRIDEVI CHARITABLE TRUST,TUMKUR vs DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTIONS), CIRCLE-1, BANGALORE

ITA 226/BANG/2022[2013-14]Status: Disposed10/6/2022AY 2013-14

M/S. JOHNSON & JOHNSON SURGICAL VISION INDIA PRIVATE LIMITED ( EARLIER KNOWN AS ABBOTT MEDICAL OPTICS PRIVATE LIMITED),GURGAON vs INCOME TAX OFFICER, WARD- 11(1), BANGALORE

ITA 84/BANG/2020[2009-10]Status: Disposed10/6/2022AY 2009-10

M/S. GOKALDAS IMAGES PRIVATE LIMITED,BENGALURU vs COMMISSIONER OF INCOME TAX (APPEALS)- 2, BANGALORE

ITA 2359/BANG/2019[2006-07]Status: Disposed10/6/2022AY 2006-07

HODALA GANAPIAH CHANDRASHEKAR,TUMKUR vs INCOME TAX OFFICER, WARD-1 & TPS, TUMKUR

ITA 239/BANG/2022[2017-18]Status: Disposed9/6/2022AY 2017-18

M/S DELHI INTERNATIONAL AIRPORT PRIVATE LIMITED,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX(OSD) CENTRAL CIRCLE-2(2), BANGALORE

ITA 127/BANG/2022[2016-17]Status: Disposed9/6/2022AY 2016-17

M/S. BIOCON LIMITED,BENGALURU vs COMMISSIONER OF INCOME TAX, LTU, BENGALURU

ITA 1858/BANG/2018[2010-11]Status: Disposed9/6/2022AY 2010-11

THIRUVALAYA VENUGOPAL,BANGALORE vs ASSISTANT DIRECTOR INCOME TAX, CPC, BANGALORE

ITA 235/BANG/2022[2019-20]Status: Disposed8/6/2022AY 2019-20

CRIMSONLOGIC INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE

ITA 228/BANG/2022[2018-19]Status: Disposed8/6/2022AY 2018-19

M/S. DEVARAJ URS EDUCATIONAL TRUST FOR BACKWARD CLASSES (REGD),KOLAR vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), BANGALORE

ITA 155/BANG/2022[2020-21]Status: Disposed8/6/2022AY 2020-21

M/S. BRILLIO TECHNOLOGIES PRIVATE LIMITED (FORMERLY KNOWN AS COLLABERA SOLUTIONS PRIVATE LIMITED),BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BANGALORE

ITA 128/BANG/2022[2017-18]Status: Disposed8/6/2022AY 2017-18

M/S. KRISHNA E CAMPUS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 4(1)(1), BANGALORE

ITA 1588/BANG/2019[2015-16]Status: Disposed8/6/2022AY 2015-16

O3 CAPITAL GLOBAL ADVISORY PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(1)(2), BANGALORE

ITA 931/BANG/2018[2013-14]Status: Disposed8/6/2022AY 2013-14

M/S APPLIED MATERIALS INDIA PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER WARD-1(1)(1), BANGALORE

ITA 3403/BANG/2018[2014-15]Status: Disposed8/6/2022AY 2014-15

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(1)(2), BANGALORE vs M/S PACE POWER SYSTEMS PVT LTD, BANGALORE

ITA 1963/BANG/2018[2014-15]Status: Disposed8/6/2022AY 2014-15

MUSTAFA KHALEEL,BANGALORE vs THE ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALORE

ITA 698/BANG/2021[2018-19]Status: Disposed7/6/2022AY 2018-19

SRI NINGAPPA MANAGULI,HUTTI vs THE INCOME TAX OFFICER, WARD-2, RAICHUR

ITA 684/BANG/2021[2017-18]Status: Disposed7/6/2022AY 2017-18

MR. BHASKAR JOSEPH,BANGALORE vs INCOME TAX OFFICER, WARD- 6(2)(2), BANGALORE

ITA 1737/BANG/2019[2015-16]Status: Disposed7/6/2022AY 2015-16

MR. BUDNAR JAYAKAR SHETTY,UDUPI vs THE DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2, MANGALURU

ITA 93/BANG/2022[2016-2017]Status: Disposed6/6/2022AY 2016-2017

RASHI ECO TOURISM LIMITED,BANGALORE vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALORE

ITA 50/BANG/2022[2017-18]Status: Disposed6/6/2022AY 2017-18