← All Benches
ITAT Bangalore Bench
18,481 judgments
ARUNDHATHI,BENGALURU vs INCOME TAX OFFICER, WARD-2(2)(2), BANGALORE
ITA 605/BANG/2021[2017-18]Status: Disposed14/6/2022AY 2017-18
M/S. IRYD AUTOMATRIX PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD- 3(1)(4), BANGALORE
ITA 314/BANG/2021[2016-17]Status: Disposed14/6/2022AY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1(1)(2), BANGALORE vs M/S. BANGALORE INTERNATIONAL AIRPORT LIMITED, BANGALORE
ITA 374/BANG/2020[2013-14]Status: Disposed14/6/2022AY 2013-14
M/S. BANGALORE INTERNATIONAL AIRPORT LIMITED,BANGALORE vs COMMISSIONER OF INCOME TAX (APPEALS)- 1, BANGALORE
ITA 191/BANG/2020[2013-14]Status: Disposed14/6/2022AY 2013-14
INCOME TAX OFFICER WARD-3, KALABURAGI vs SHRI TABREZ SHAKIL QURESHI, GULBARGA
ITA 1608/BANG/2018[2014-15]Status: Disposed14/6/2022AY 2014-15
M/S. PUTTUR CITY HOSPITAL PVT. LTD.,PUTTUR vs INCOME-TAX OFFICER, WARD-1, PUTTUR
ITA 73/BANG/2022[2013-14]Status: Disposed13/6/2022AY 2013-14
M/S. PUTTUR CITY HOSPITAL PVT. LTD.,PUTTUR vs INCOME-TAX OFFICER, WARD-1, PUTTUR
ITA 72/BANG/2022[2012-13]Status: Disposed13/6/2022AY 2012-13
M/S. PUTTUR CITY HOSPITAL PVT. LTD.,PUTTUR vs INCOME-TAX OFFICER, WARD-1, PUTTUR
ITA 71/BANG/2022[2011-12]Status: Disposed13/6/2022AY 2011-12
SRI VARDAHAN VISHWANATH VIJAYA,BENGALURU vs THE INCOME TAX OFFICER, WARD- 5(3)(6), BANGALORE
ITA 379/BANG/2022[2018-19]Status: Disposed13/6/2022AY 2018-19
TOYOTA INDUSTRIES ENGINE INDIA PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE
ITA 173/BANG/2022[2017-18]Status: Disposed13/6/2022AY 2017-18
JAYAPRAKASH RAI,SULLIA vs THE DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 681/BANG/2021[2018-19]Status: Disposed13/6/2022AY 2018-19
PRATHAMIKA KRISHI PATTINA SAHAKARA SANGHA LIMITED,HASSAN vs INCOME TAX OFFICER, WARD-2, HASSAN
ITA 614/BANG/2021[2017-18]Status: Disposed13/6/2022AY 2017-18
AMETEK INSTRUMENTS INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BENGALURU
ITA 432/BANG/2021[2016-17]Status: Disposed13/6/2022AY 2016-17
ENSTAGE SOFTWARE PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), BANGALORE
ITA 260/BANG/2021[2016-17]Status: Disposed13/6/2022AY 2016-17
IBM INDIA PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 3(1)(1), BENGALURU
ITA 584/BANG/2020[2006-07]Status: Disposed13/6/2022AY 2006-07
M/S. SYNGENE INTERNATIONAL LIMITED,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX, SPECIAL RANGE- 6, BANGALORE
ITA 147/BANG/2020[2010-11]Status: Disposed13/6/2022AY 2010-11
M/S LENOVO (INDIA) PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER WARD-4(1)(1), BANGALORE
ITA 35/BANG/2019[2014-15]Status: Disposed13/6/2022AY 2014-15
M/S.BRINDAVAN BEVERAGES PVT. LTD.,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 2003/BANG/2016[2012-13]Status: Disposed13/6/2022AY 2012-13
M/S.BRINDAVAN BEVERAGES PVT. LTD.,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 2002/BANG/2016[2011-12]Status: Disposed13/6/2022AY 2011-12
M/S.BRINDAVAN BEVERAGES PVT. LTD.,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 1999/BANG/2016[2008-2009]Status: Disposed13/6/2022AY 2008-2009
