← All Benches
ITAT Bangalore Bench
18,481 judgments
MOHAMED ABDUL HAMEED MAVED,BENGALURU vs THE ASSISTANT COMMISSIONER OF INCOME-TAX, INT.CIRCLE-1(2), BENGALURU
ITA 257/BANG/2022[2017-18]Status: Disposed15/6/2022AY 2017-18
G R CHANDRASHEKAR NAIDU,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 249/BANG/2022[2019-20]Status: Disposed15/6/2022AY 2019-20
G R CHANDRASHEKAR NAIDU,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 248/BANG/2022[2018-19]Status: Disposed15/6/2022AY 2018-19
IBM INDIA PRIVATE LIMITED,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE
ITA 179/BANG/2022[2008-09]Status: Disposed15/6/2022AY 2008-09
M/S. BANTWAL CATHOLIC CREDIT CO-OPERATIVE SOCIETY LIMITED,MANGALURU vs INCOME-TAX OFFICER, WARD-2(3), MANGALORE
ITA 122/BANG/2022[2017-18]Status: Disposed15/6/2022AY 2017-18
KSHEMA GEO HOLDINGS PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD- 4(1)(2), BANGALORE
ITA 598/BANG/2021[2013-2014]Status: Disposed15/6/2022AY 2013-2014
M/S. EMBASSY KNOWLEDGE INFRASTRUCTURE PROJECTS PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 2(1)(2), BANGALORE
ITA 982/BANG/2019[2014-15]Status: Disposed15/6/2022AY 2014-15
THYAGARAJAN RAJKUMAR,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(1)(1), BANGALORE
ITA 692/BANG/2019[2014-15]Status: Disposed15/6/2022AY 2014-15
TYAGARAJAN RAJKUMAR,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(1)(1), BANGALORE
ITA 691/BANG/2019[2013-14]Status: Disposed15/6/2022AY 2013-14
M/S. CITRIX R & D INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 2(1)(1), BANGALORE
ITA 2428/BANG/2019[2015-16]Status: Disposed15/6/2022AY 2015-16
SR. LOGANATHAN MANICKAM,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5(1)(2), BENGALURU
ITA 776/BANG/2018[2014-15]Status: Disposed15/6/2022AY 2014-15
M/S I & B SEEDS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE
ITA 3415/BANG/2018[2015-16]Status: Disposed15/6/2022AY 2015-16
SHRI PRABHUKUMAR AIYAPPA KULLATIRA,BANGALORE vs INCOME TAX OFFICER WARD-4(3)(4), BANGALORE
ITA 3048/BANG/2018[2015-16]Status: Disposed15/6/2022AY 2015-16
THYAGARAJAN RAJKUMAR,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(1), BANGALORE
ITA 905/BANG/2017[2012-13]Status: Disposed15/6/2022AY 2012-13
THYAGARAJAN ARUNKUMAR,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(1), BANGALORE
ITA 904/BANG/2017[2012-13]Status: Disposed15/6/2022AY 2012-13
TESCO BANGALORE PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE
ITA 719/BANG/2017[2012-13]Status: Heard15/6/2022AY 2012-13
TESCO BANGALORE PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE
ITA 2492/BANG/2017[2013-14]Status: Disposed15/6/2022AY 2013-14
ANJAPPAR CHETTINAD AC RESTAURANT,BANGALORE vs INCOME TAX OFFICER, WARD-1(2)(1), BANGALORE
ITA 452/BANG/2022[2019-20]Status: Disposed14/6/2022AY 2019-20
ANJAPPAR CHETTINAD AC RESTAURANT,BANGALORE vs INCOME TAX OFFICER, WARD-1(2)(1), BANGALORE
ITA 393/BANG/2022[2018-19]Status: Pending14/6/2022AY 2018-19
M/S. HIMALAYA WELLNESS COMPANY (FORMERLY KNOWN AS THE HIMALAYA DRUG COMPANY),BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 6(1)(1), BENGALURU
ITA 259/BANG/2022[2017-18]Status: Disposed14/6/2022AY 2017-18
