← All Benches
ITAT Bangalore Bench
18,481 judgments
YASH VARDHAN ARYA,BANGALORE vs THE INCOME TAX OFFICER, (INTERNATIONAL TAXATION) WARD-1(1), BANGALORE
ITA 203/BANG/2022[2016-17]Status: Disposed17/6/2022AY 2016-17
M/S AXA GROUP SOLUTIONS PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(1)(2), BANGALORE
ITA 181/BANG/2019[2012-13]Status: Disposed17/6/2022AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 1, DAVANAGERE vs M/S. DAVANGERE DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED, DAVANAGERE
ITA 1403/BANG/2019[2011-12]Status: Disposed17/6/2022AY 2011-12
M/S. REDDY STRUCTURES (PRIVATE) LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 5(1)(1), BANGALORE
ITA 1303/BANG/2019[2008-09]Status: Disposed17/6/2022AY 2008-09
M/S. REDDY STRUCTURES (PRIVATE) LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 5(1)(1), BANGALORE
ITA 1302/BANG/2019[2007-08]Status: Disposed17/6/2022AY 2007-08
VMWARE SOFTWARE INDIA PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE
ITA 2127/BANG/2017[2012-13]Status: Disposed17/6/2022AY 2012-13
SMT. RAJU PARUTHI, L/R OF LATE SRI. VINOD KUMAR PARUTHI,BANGALORE vs INCOME TAX OFFICER, WARD- 11(1), BANGALORE
ITA 687/BANG/2020[2009-10]Status: Disposed16/6/2022AY 2009-10
M/S. DAKSHINA KANNADA NIRMITHI KENDRA,MANGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTIONS), CIRCLE -1, MANGALURU
ITA 948/BANG/2019[2016-17]Status: Disposed16/6/2022AY 2016-17
M/S. UDUPI NIRMITHI KEDRA,UDUPI vs THE DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTIONS), CIRCLE - 1, MANGALURU
ITA 947/BANG/2019[2016-17]Status: Disposed16/6/2022AY 2016-17
SRI. VENKATESWARA DEVELOPERS,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 7(2)(1), BENGALURU
ITA 2474/BANG/2019[2014-15]Status: Disposed16/6/2022AY 2014-15
SRI VENKATESWARA DEVELOPERS,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 7(2)(1), BANGALORE
ITA 1910/BANG/2019[2014-15]Status: Disposed16/6/2022AY 2014-15
DAKSHINA KANNADA NIRMITHI KENDRA,MANGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, (EXEMPTIONS), CIRCLE-1, MANGALURU
ITA 2089/BANG/2018[2013-14]Status: Disposed16/6/2022AY 2013-14
DAKSHINA KANNADA NIRMITHI KENDRA,MANGALURU vs INCOME TAX OFFICER, WARD 1(1), MANGALURU
ITA 2088/BANG/2018[2012-13]Status: Disposed16/6/2022AY 2012-13
DAKSHINA KANNADA NIRMITHI KENDRA,MANGALURU vs INCOME TAX OFFICER, WARD 1(1), MANGALURU
ITA 2087/BANG/2018[2011-12]Status: Disposed16/6/2022AY 2011-12
DAKSHINA KANNADA NIRMITHI KENDRA,MANGALURU vs INCOME TAX OFFICER, WARD 1(1), MANGALURU
ITA 2086/BANG/2018[2010-11]Status: Disposed16/6/2022AY 2010-11
M/S. UDUPI NIRMITHI KENDRA,UDUPI vs ASSISTANT COMMISSIONER OF INCOME TAX, (EXEMPTIONS) CIRCLE-1, MANGALORE
ITA 1962/BANG/2018[2013-14]Status: Disposed16/6/2022AY 2013-14
M/S UNISYS INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE
ITA 2096/BANG/2017[2011-12]Status: Disposed16/6/2022AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE vs M/S. UNISYS INDIA PVT LTD, BANGALORE
ITA 2025/BANG/2017[2011-12]Status: Disposed16/6/2022AY 2011-12
SRI ABDUL HAMEED GULAM HUSSAIN,SHIMOGA vs THE INCOME TAX OFFICER, INTERNATIONAL TAXATION, WARD-1(1), BANGALORE
ITA 434/BANG/2022[2017-18]Status: Disposed15/6/2022AY 2017-18
M/S. INTERNATIONAL FLOWER AUCTION BANGALORE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALROE
ITA 406/BANG/2022[2017-18]Status: Disposed15/6/2022AY 2017-18