← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S HEMAVATHY POWER & LIGHT PVT LTD,BANGALORE vs INCOME TAX OFFICER WARD-3(1)(3), BANGALORE
ITA 2719/BANG/2018[2014-15]Status: Disposed23/6/2022AY 2014-15
M/S HEMAVATHY POWER & LIGHT PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(2), BANGALORE
ITA 2718/BANG/2018[2013-14]Status: Disposed23/6/2022AY 2013-14
M/S HEMAVATHY POWER & LIGHT PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-11(4), BANGALORE
ITA 2717/BANG/2018[2011-12]Status: Disposed23/6/2022AY 2011-12
TATA COMMUNICATIONS (UK) LIMITED,UNITED KINGDOM vs JOINT COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION),CIRCLE-2(1), BANGALORE
ITA 555/BANG/2021[2009-10]Status: Disposed21/6/2022AY 2009-10
TATA COMMUNICATIONS (UK) LIMITED,UNITED KINGDOM vs JOINT COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION),CIRCLE-2(1), BANGALORE
ITA 554/BANG/2021[2009-10]Status: Disposed21/6/2022AY 2009-10
M/S. DEEPALI COMPANY PRIVAE LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD- 2(1)(2), BANGALORE
ITA 585/BANG/2020[2016-17]Status: Disposed21/6/2022AY 2016-17
M/S. BANGALORE INTERNATIONAL AIRPORT LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1(1)(2), BANGALORE
ITA 567/BANG/2020[2012-13]Status: Disposed21/6/2022AY 2012-13
M/S. CENTURY BANGALORE CITY CENTRE PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(3), BANGALORE
ITA 357/BANG/2020[2014-15]Status: Disposed21/6/2022AY 2014-15
M/S. CENTURY BANGALORE CITY CENTRE PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(3), BANGALORE
ITA 356/BANG/2020[2013-14]Status: Disposed21/6/2022AY 2013-14
M/S. CENTURY BANGALORE CITY CENTRE PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(3), BANGALORE
ITA 355/BANG/2020[2012-13]Status: Disposed21/6/2022AY 2012-13
M/S. CENTURY BANGALORE CITY CENTRE PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(3), BANGALORE
ITA 354/BANG/2020[2011-12]Status: Disposed21/6/2022AY 2011-12
M/S. CENTURY BANGALORE CITY CENTRE PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(3), BANGALORE
ITA 353/BANG/2020[2010-11]Status: Disposed21/6/2022AY 2010-11
M/S. CENTURY BANGALORE CITY CENTRE PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(3), BANGALORE
ITA 352/BANG/2020[2009-10]Status: Disposed21/6/2022AY 2009-10
M/S. AMARNATH,BANGALORE vs INCOME TAX OFFICER, WARD -7(2)(1), BANGALORE
ITA 673/BANG/2019[2014-15]Status: Disposed21/6/2022AY 2014-15
SMT.CHALSASNI BABU RAJENDRA PRASAD,KOPPAL vs THE INCOME TAX OFFICER WARD-1, KOPPAL
ITA 506/BANG/2019[2012-13]Status: Disposed21/6/2022AY 2012-13
SMT C RATHNABHAI,KOPPAL vs THE INCOME TAX OFFICER WARD-1, KOPPAL
ITA 505/BANG/2019[2012-13]Status: Disposed21/6/2022AY 2012-13
SRI KAMANAHALLI PILLA REDDY NAGESH,BANGALORE vs INCOME TAX OFFICER, WARD- 4(3)(5), BANGALORE
ITA 1396/BANG/2019[2014-15]Status: Disposed21/6/2022AY 2014-15
M/S. AMARA JYOTHI EDUCATION TRUST,BANGALORE vs DEPUTY DIRECTOR OF INCOME TAX, BANGALORE
ITA 698/BANG/2017[2011-12]Status: Disposed21/6/2022AY 2011-12
M/S. AMARA JYOTHI EDUCATION TRUST,BANGALORE vs DEPUTY DIRECTOR OF INCOME TAX, BANGALORE
ITA 690/BANG/2017[2010-11]Status: Disposed21/6/2022AY 2010-11
M/S. SURAJ GANGA DEVELOPERS LLP,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 234/BANG/2022[2018-19]Status: Disposed20/6/2022AY 2018-19
