← All Benches

ITAT Bangalore Bench

18,481 judgments

M/S MANGALORE CHEMICALS AND FERTILIZERS LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE

ITA 2921/BANG/2018[2014-15]Status: Disposed28/6/2022AY 2014-15

M/S RITTAL INDIA PVT LTD,DODDABALLAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2, LTU, BANGALORE

ITA 2868/BANG/2018[2014-15]Status: Disposed28/6/2022AY 2014-15

M/S IDEB BUILDCON PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE

ITA 1465/BANG/2018[2007-08]Status: Disposed28/6/2022AY 2007-08

MINDTECK (INDIA) LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(1), BANGALORE

ITA 252/BANG/2021[2016-17]Status: Disposed27/6/2022AY 2016-17

M/S. WALVOIL FLUID POWER (INDIA) PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 7(1)(2), BENGALURU

ITA 1839/BANG/2019[2007-08]Status: Disposed27/6/2022AY 2007-08

AXIS CADES AEROSPACE INFRASTRUCTURE PRIVATE LIMITED,BANGALORE vs PRINCIPAL COMMISSIONER OF INCOME TAX BANGALORE-1, BANGALORE

ITA 777/BANG/2017[2012-13]Status: Disposed27/6/2022AY 2012-13

DESIRAZU SUNDARA SIVA RAO,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-6(3)(1), BENGALURU

ITA 633/BANG/2021[2015-16]Status: Disposed24/6/2022AY 2015-16

NAGARAJ DESIRAZU,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-6(3)(1), BANGALORE

ITA 449/BANG/2021[2015-16]Status: Disposed24/6/2022AY 2015-16

M/S. OUTSOURCEPARTNERS INTERNATIONAL PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 5(1)(2), BANGALORE

ITA 35/BANG/2020[2015-16]Status: Disposed24/6/2022AY 2015-16

K.G. KRISHNA,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(4), BANGALORE

ITA 312/BANG/2020[2012-13]Status: Disposed24/6/2022AY 2012-13

K.G. KRISHNA,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(4), BANGALORE

ITA 311/BANG/2020[2011-12]Status: Disposed24/6/2022AY 2011-12

K.G. KRISHNA,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(4), BANGALORE

ITA 310/BANG/2020[2010-11]Status: Disposed24/6/2022AY 2010-11

K.G. KRISHNA,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(4), BANGALORE

ITA 309/BANG/2020[2009-10]Status: Disposed24/6/2022AY 2009-10

K.G. KRISHNA,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(4), BANGALORE

ITA 308/BANG/2020[2008-09]Status: Disposed24/6/2022AY 2008-09

K. G. KRISHNA,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(4), BANGALORE

ITA 307/BANG/2020[2007-08]Status: Disposed24/6/2022AY 2007-08

M/S ALTISOURCE BUSINESS SOLUTIONS PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER WARD-1(1)(1), BANGALORE

ITA 3368/BANG/2018[2014-15]Status: Disposed24/6/2022AY 2014-15

V.R.VENUGOPAL,MANDYA vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-2(1), MYSORE

ITA 1686/BANG/2018[2012-13]Status: Disposed24/6/2022AY 2012-13

EMC SOFTWARE AND SERVICES INDIA PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, PUNE

ITA 724/PUN/2017[2012-13]Status: Disposed24/6/2022AY 2012-13

M/S. HEMAVATHY POWER & LIGHT PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 3(1)(1), BANGALORE

ITA 1820/BANG/2019[2012-13]Status: Disposed23/6/2022AY 2012-13

M/S NITESH ESTATES LIMITED,BANGALORE vs THE ASSISTANT DIRECTOR OF INCOME TAX (INTL TAXN) CIRCLE-1(2), BANGALORE

ITA 3135/BANG/2018[2011-12]Status: Disposed23/6/2022AY 2011-12