← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S AKME HARMONY APARTMENTS OWNERS WELFARE ASSOCIATION,BANGALORE vs INCOME TAX OFFICER WARD-4(2)(4), BANGALORE
ITA 993/BANG/2018[2013-14]Status: Disposed30/6/2022AY 2013-14
SRI HARSHA REDDY,DAVANAGERE vs THE INCOME TAX OFFICER, WARD - 1(2), DAVANAGERE
ITA 2057/BANG/2018[2013-14]Status: Disposed30/6/2022AY 2013-14
SRI HARSHA REDDY,DAVANAGERE vs THE INCOME TAX OFFICER WARD - 1(2), DAVANAGERE
ITA 2056/BANG/2018[2012-13]Status: Disposed30/6/2022AY 2012-13
M/S. BATEMAN ENGINEERING (INDIA) PRIVATE LIMITED,BENGALURU vs COMMISSIONER OF INCOME TAX, (APPEALS)-1, BENGALURU
ITA 1139/BANG/2018[2008-09]Status: Disposed30/6/2022AY 2008-09
M/S. XEROX BUSINESS SERVICES INDIA PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(2), BENGALURU
ITA 2595/BANG/2017[2013-14]Status: Disposed30/6/2022AY 2013-14
IBM INDIA PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 1151/BANG/2009[2002-03]Status: Disposed30/6/2022AY 2002-03
M/S. BHAVANA CO-OPERATIVE CREDIT SOCIETY NIYAMITA,SIRSI vs INCOME TAX OFFICER, WARD-1, SIRSI
ITA 738/BANG/2021[2016-17]Status: Disposed29/6/2022AY 2016-17
M/S. THE SANDUR MANGANESE & IRON ORES LTD,SANDUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, BELLARY
ITA 1965/BANG/2018[2015-16]Status: Disposed29/6/2022AY 2015-16
M/S. THE SANDUR MANGANESE & IRON ORES LTD,SANDUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, BELLARY
ITA 1964/BANG/2018[2012-13]Status: Disposed29/6/2022AY 2012-13
M/S MICROLAND LTD,BANGALORE vs PRINCIPAL COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1669/BANG/2018[2014-15]Status: Disposed29/6/2022AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(1)(1), BANGALORE vs M/S ALTISOURCE BUSINESS SOLUTIONS INDIA PVT LTD, BANGALORE
ITA 164/BANG/2018[2012-13]Status: Disposed29/6/2022AY 2012-13
TEXAS INSTRUMENTS (INDIA) PRIVATE LIMITED,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX LTU, BANGALORE
ITA 852/BANG/2017[2009-10]Status: Disposed29/6/2022AY 2009-10
JOINT COMMISIONER OF INCOME TAX (LTU), BANGALORE vs M/S TEXAS INSTRUMENTS INDIA PVT LTD, BANGALORE
ITA 831/BANG/2017[2009-10]Status: Disposed29/6/2022AY 2009-10
M/S TOTAL ENVIRONMENT BUILDING SYSTEMS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE
ITA 46/BANG/2017[2011-12]Status: Disposed29/6/2022AY 2011-12
TOTAL ENVIRONMENT BUILDING SYSTEMS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE
ITA 45/BANG/2017[2010-11]Status: Disposed29/6/2022AY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE vs M/S TOTAL ENVIRONMENT BUILDING SYSTEMS PVT LTD, BANGALORE
ITA 40/BANG/2017[2010-11]Status: Disposed29/6/2022AY 2010-11
TECHNICOLOR INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE
ITA 217/BANG/2017[2011-12]Status: Disposed29/6/2022AY 2011-12
M/S TOKAI RIKA MINDA INDIA PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CICLE-7(1)(1), BANGALORE
ITA 1513/BANG/2017[2013-14]Status: Disposed29/6/2022AY 2013-14
TECHNICOLOR INDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 300/BANG/2016[2011-12]Status: Disposed29/6/2022AY 2011-12
M/S MANGALORE CHEMICALS AND FERTILIZERS LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE
ITA 2922/BANG/2018[2013-14]Status: Disposed28/6/2022AY 2013-14
