← All Benches
ITAT Bangalore Bench
18,481 judgments
NTT DATA INFORMATION PROCESSING SERVICES PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 3(1)(1), BANGALORE
ITA 297/BANG/2021[2016-17]Status: Disposed7/7/2022AY 2016-17
VENA ENERGY PATAN POWER PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 2(2), BANGALORE
ITA 198/BANG/2021[2016-17]Status: Disposed7/7/2022AY 2016-17
VENA ENERGY MH WIND POWER PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), BANGALORE
ITA 197/BANG/2021[2016-17]Status: Disposed7/7/2022AY 2016-17
VENA ENERGY FATANPUR POWER PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), BANGALORE
ITA 196/BANG/2021[2016-17]Status: Disposed7/7/2022AY 2016-17
VENA ENERGY KN WIND POWER PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), BANGALORE
ITA 195/BANG/2021[2016-17]Status: Disposed7/7/2022AY 2016-17
M/S. HICAL INFRA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX (OSD), RANGE- 1, BANGALORE
ITA 313/BANG/2020[2016-17]Status: Disposed7/7/2022AY 2016-17
M/S. MOTHER EARTH ENVIRON TECH PRIVATE LIMITED,BANGALORE vs INCOME-TAX OFFICER, WARD-4(1)(4), BENGALURU
ITA 276/BANG/2022[2017-18]Status: Disposed6/7/2022AY 2017-18
M.S SCANIA CV AB,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX INTERNATIONAL TAXATION CIRCLE-2(1), BANGALORE
ITA 3432/BANG/2018[2014-15]Status: Disposed6/7/2022AY 2014-15
QUESS CORP LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 247/BANG/2022[2017-18]Status: Disposed5/7/2022AY 2017-18
ANAND SWEETS & SAVOURIES,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 241/BANG/2022[2015-16]Status: Disposed5/7/2022AY 2015-16
SRI SIMHADRI PONNALURU REDDY,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 3(1)(1), BANGALORE
ITA 1106/BANG/2019[2015-16]Status: Disposed5/7/2022AY 2015-16
SMT MUNILAKSHAMAMMA,BANGALORE vs COMMISSIONER OF INCOME TAX (A)-7, BANGALORE
ITA 880/BANG/2017[2012-13]Status: Disposed5/7/2022AY 2012-13
M/S. KHODAY INDIA LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD- 4(1)(2), BANGALORE
ITA 97/BANG/2022[2015-16]Status: Disposed30/6/2022AY 2015-16
SUNTCOPPA VYAVASAYA SEVA SAHAKARA BANK LIMITED,KODAGU vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, MYSORE
ITA 487/BANG/2021[2015-16]Status: Disposed30/6/2022AY 2015-16
SMT. HEMAVATHI,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(4), BANGALORE
ITA 42/BANG/2021[2012-13]Status: Disposed30/6/2022AY 2012-13
SMT. HEMAVATHI,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(4), BANGALORE
ITA 41/BANG/2021[2009-10]Status: Disposed30/6/2022AY 2009-10
SMT. HEMAVATHI,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(4), BANGALORE
ITA 40/BANG/2021[2008-09]Status: Disposed30/6/2022AY 2008-09
SANDISK INDIA DEVICE DESIGN CENTRE PRIVATE LIMITED,BENGALURU vs JOINT COMMISSIONER OF INCOME TAX, SPECIAL RANGE-6, BANGALORE
ITA 288/BANG/2021[2016-17]Status: Disposed30/6/2022AY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 2(1)(1), BANGALORE vs M/S. 24/7 CUSTOMER PRIVATE LIMITED, BANGALORE
ITA 228/BANG/2020[2005-06]Status: Disposed30/6/2022AY 2005-06
M/S HARMAN INTERNATIONAL (INDIA) PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(2), BANGALORE
ITA 49/BANG/2019[2014-15]Status: Disposed30/6/2022AY 2014-15
