← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S MARLABS INNOVATIONS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE
ITA 457/BANG/2019[2011-12]Status: Disposed13/7/2022AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(2)(1), BANGALORE vs SRI C GANGADHARA MURTHY, BANGALORE
ITA 2396/BANG/2018[2008-09]Status: Disposed13/7/2022AY 2008-09
M/S KENNAMETAL INC,UNITED STATES OF AMERICA vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION) CIRCLE-1(2), BANGALORE
ITA 1658/BANG/2017[2014-15]Status: Disposed13/7/2022AY 2014-15
JAGADISH REDDY,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 278/BANG/2022[2019-20]Status: Disposed12/7/2022AY 2019-20
JAGADISH REDDY,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 277/BANG/2022[2018-19]Status: Disposed12/7/2022AY 2018-19
M/S. LION ESTATES AND PROPERTIES,BANGALORE vs INCOME-TAX OFFICER, WARD-2(2)(4), BANGALORE
ITA 256/BANG/2022[2012-13]Status: Disposed12/7/2022AY 2012-13
M/S. OZONE URBAN INFRA DEVELOPERS PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX TDS, CIRCEL-2(1), BANGALORE
ITA 225/BANG/2022[2019-20]Status: Disposed12/7/2022AY 2019-20
BHAGAMANDALA vs S BANK LIMITED,KODUGU
ITA 489/BANG/2021[2015-16]Status: Disposed12/7/2022AY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(2)(1), BANGALORE vs SHRI BOLLINENI GURUPPA NAIDU, BANGALORE
ITA 2812/BANG/2018[2015-16]Status: Disposed12/7/2022AY 2015-16
RAMANAMURTHY MATHOD SRINIVASMURTHY,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1), BANGALORE
ITA 281/BANG/2022[2017-18]Status: Disposed11/7/2022AY 2017-18
M/S. YAHOO SOFTWARE DEVELOPMENT INDIA PRIVATE LIMITED,BENGALURU vs THE JOINT COMMISSIONER OF INCOME TAX, SPECIAL RANGE- 7, BANGALORE
ITA 178/BANG/2022[2017-18]Status: Disposed11/7/2022AY 2017-18
M/S. KMV PROJECTS LIMITED,HYDERABAD vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2(4), BENGALURU
ITA 123/BANG/2022[2018-19]Status: Disposed11/7/2022AY 2018-19
INCOME TAX OFFICER, WARD- 2(1)(2), BANGALORE vs M/S. CRANE SOFTWARE INTERNATIONAL LIMITED, BANGALORE
ITA 214/BANG/2020[2012-13]Status: Disposed11/7/2022AY 2012-13
M/S. SYNGENE INTERNATIONAL LIMITED,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX, SPECIAL RANGE- 6, BANGALORE
ITA 148/BANG/2020[2011-12]Status: Disposed11/7/2022AY 2011-12
M/S. SUBEX LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 6(1)(2), BANGALORE
ITA 2579/BANG/2019[2015-16]Status: Disposed11/7/2022AY 2015-16
SIGMA ALDRICH CHEMICALS PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 596/BANG/2016[2011-12]Status: Disposed11/7/2022AY 2011-12
SIGMA ALDRICH CHEMICALS PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 418/BANG/2015[2010-11]Status: Disposed11/7/2022AY 2010-11
M/S. MALNAD ORGANICS PRIVATE LIMITED,BANGALORE vs THE INCOME TAX OFFICER, WARD-4(1)(3), BANGALORE
ITA 63/BANG/2022[2015-16]Status: Disposed7/7/2022AY 2015-16
M/S. MOBILY INFOTECH INDIA PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD-4(1)(3), BANGALORE
ITA 313/BANG/2022[2017-18]Status: Fixed7/7/2022AY 2017-18
ANAND SWEETS & SAVOURIES,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 242/BANG/2022[2016-17]Status: Disposed7/7/2022AY 2016-17