← All Benches
ITAT Bangalore Bench
18,481 judgments
INCOME TAX OFFICER (EXEMPTIONS), WARD-3, BANGALORE vs M/S. KANAKAPURA PLANNING AUTHORITY, BANGALORE
ITA 398/BANG/2022[2015-16]Status: Disposed15/7/2022AY 2015-16
INCOME TAX OFFICER (EXEMPTIONS), WARD-3, BANGALORE vs M/S. KANAKAPURA PLANNING AUTHORITY, BANGALORE
ITA 397/BANG/2022[2014-15]Status: Disposed15/7/2022AY 2014-15
INCOME TAX OFFICER (EXEMPTIONS), WARD-3, BANGALORE vs M/S. KANAKAPURA PLANNING AUTHORITY, BANGALORE
ITA 396/BANG/2022[2013-14]Status: Disposed15/7/2022AY 2013-14
INCOME TAX OFFICER (EXEMPTIONS), WARD-3, BANGALORE vs M/S. KANAKAPURA PLANNING AUTHORITY, BENGALURU
ITA 395/BANG/2022[2012-13]Status: Disposed15/7/2022AY 2012-13
M/S. SPRINKLR INDIA PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6(1)(2), BENGALURU
ITA 250/BANG/2022[2017-18]Status: Disposed15/7/2022AY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), BENGALURU vs M/S. CHAITANYA PROPERTIES PRIVATE LIMITED, BENGALURU
ITA 498/BANG/2021[2016-17]Status: Disposed15/7/2022AY 2016-17
WM GLOBAL SOURCING INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE
ITA 450/BANG/2022[2019-20]Status: Disposed14/7/2022AY 2019-20
ABARNA & ANANTHAN,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 268/BANG/2022[2018-19]Status: Disposed14/7/2022AY 2018-19
EPSON INDIA PRIVATE LIMITED,ULSOOR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), BANGALORE
ITA 206/BANG/2021[2016-17]Status: Disposed14/7/2022AY 2016-17
SHRI. RAVI ANJANEYALU,BANGALORE vs INCOME TAX OFFICER, WARD- 3(2)(3), BANGALORE
ITA 221/BANG/2020[2014-15]Status: Disposed14/7/2022AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 2(1)(1), BANGALORE vs M/S. CERNER HEALTHCARE SOLUTIONS PRIVATE LIMITED, BANGALORE
ITA 218/BANG/2020[2014-15]Status: Disposed14/7/2022AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 2(1)(1), BANGALORE vs M/S. CERNER HEALTHCARE SOLUTIONS PRIVATE LIMITED, BANGALORE
ITA 217/BANG/2020[2013-14]Status: Disposed14/7/2022AY 2013-14
M/S. HOTEL PARAAG LIMITED,BENGALURU vs INCOME TAX OFFICER, WARD- 3(1)(3), BENGALURU
ITA 2318/BANG/2019[2012-13]Status: Disposed14/7/2022AY 2012-13
M/S. NITESH HOUSING DEVELOPERS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 5(1)(2), BANGALORE
ITA 1487/BANG/2019[2012-13]Status: Disposed14/7/2022AY 2012-13
M/S SUBEX LIMITED,BANGALORE vs INCOME TAX OFFICER WARD-6(1)(4), BANGALORE
ITA 107/BANG/2019[2014-15]Status: Disposed14/7/2022AY 2014-15
M/S MAJJU IMAGE & BRAND CONSULTANTS PVT LTD,BANGALORE vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, BANGALORE
ITA 2015/BANG/2018[2014-15]Status: Disposed14/7/2022AY 2014-15
WEP PERIPHERALS LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(2), BANGALORE
ITA 1905/BANG/2017[2012-13]Status: Disposed14/7/2022AY 2012-13
SRI CHAMUNDESWARI SUGARS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 356/BANG/2022[2019-20]Status: Disposed13/7/2022AY 2019-20
SRI CHAMUNDESWARI SUGARS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 355/BANG/2022[2018-19]Status: Disposed13/7/2022AY 2018-19
CHEREMBANE vs S BANK LIMITED,KODUGU
ITA 488/BANG/2021[2015-16]Status: Disposed13/7/2022AY 2015-16
