← All Benches
ITAT Bangalore Bench
18,481 judgments
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), BENGALURU vs M/S. GOKULA EDUCATION FOUNDATION (MEDICAL), BENGALURU
ITA 499/BANG/2021[2011-12]Status: Disposed18/7/2022AY 2011-12
TOYOTA BOSHOKU AUTOMOTIVE INDIA PRIVATE LIMITED,RAMANAGARAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, LTU, CIRCLE-2, BANGALORE
ITA 362/BANG/2021[2016-17]Status: Disposed18/7/2022AY 2016-17
M/S. HYAGREEVA HOTELS & RESORTS PRIVATE LIMITED,BANGALORE vs THE COMMISSIONER OF INCOME TAX (APPEALS)- 3, BANGALORE
ITA 167/BANG/2020[2008-09]Status: Disposed18/7/2022AY 2008-09
M/S. HYAGREEVA HOTELS & RESORTS PRIVATE LIMITED,BANGALORE vs THE COMMISSIONER OF INCOME TAX (APPEALS)- 3, BANGALORE
ITA 166/BANG/2020[2007-08]Status: Disposed18/7/2022AY 2007-08
MR.RAHIL MAHESH KUMAR NIZAMUDDIN,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION) CIRCLE-1(2), BANGALORE
ITA 892/BANG/2019[2014-15]Status: Disposed18/7/2022AY 2014-15
M/S. ATRIA CONVERGENCE TECHNOLOGIES LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, SPECIAL RANGE- 1, BANGALORE
ITA 2475/BANG/2019[2011-12]Status: Disposed18/7/2022AY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 6(3)(1), BANGALORE vs SHRI. RAMAPPA VENKATEGOWDA, BENGALURU
ITA 1571/BANG/2019[2015-16]Status: Disposed18/7/2022AY 2015-16
M/S KABLE FIRST PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE
ITA 1696/BANG/2018[2015-16]Status: Disposed18/7/2022AY 2015-16
M/S KABLE FIRST PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE
ITA 1695/BANG/2018[2014-15]Status: Disposed18/7/2022AY 2014-15
M/S KABLE FIRST INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE
ITA 1694/BANG/2018[2013-14]Status: Disposed18/7/2022AY 2013-14
M/S TE CONNECTIVITY INDIA PVT LTD,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, LTU,CIRCLE-1, BENGALURU
ITA 2680/BANG/2017[2013-14]Status: Disposed18/7/2022AY 2013-14
M/S. IBM INDIA PRIVATE LIMITED,BANGALORE vs ASST. COMMISSIONER OF INCOME TAX, BANGALORE
ITA 773/BANG/2016[2010-11]Status: Disposed18/7/2022AY 2010-11
M/S.IBM INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 2041/BANG/2016[2011-12]Status: Disposed18/7/2022AY 2011-12
DCIT, BANGALORE vs M/S IBM INDIA (P) LIMITED, BANGALORE
ITA 1228/BANG/2016[2010-11]Status: Disposed18/7/2022AY 2010-11
DCIT, BANGALORE vs M/S IND SING DEVELOPERS (P) LTD., BANGALORE
ITA 348/BANG/2012[2006-07]Status: Disposed18/7/2022AY 2006-07
DCIT, BANGALORE vs M/S IND- SING DEVELOPERS (P) LTD., BANGALORE
ITA 204/BANG/2012[2008-09]Status: Disposed18/7/2022AY 2008-09
DCIT, BANGALORE vs M/S IND- SING DEVELOPERS (P) LTD., BANGALORE
ITA 203/BANG/2012[2007-08]Status: Disposed18/7/2022AY 2007-08
M/S IND SING DEVELOPERS PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 109/BANG/2012[2008-09]Status: Disposed18/7/2022AY 2008-09
M/S IND SING DEVELOPERS PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 108/BANG/2012[2006-07]Status: Disposed18/7/2022AY 2006-07
INCOME TAX OFFICER (EXEMPTIONS), WARD-3, BANGALORE vs M/S. KANAKAPURA PLANNING AUTHORITY, BANGALORE
ITA 399/BANG/2022[2017-18]Status: Disposed15/7/2022AY 2017-18