← All Benches
ITAT Bangalore Bench
18,481 judgments
RAMESHWARA KUDUMANGALORE PRATHAMIKA KRUSHI PATTINASAHAKARA SANGA NIYAMITHA,KODUGU vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, KODUGU
ITA 492/BANG/2021[2015-16]Status: Disposed19/7/2022AY 2015-16
SRI. R.C. BHASKAR,SHIMOGA vs THE ADDITIONAL COMMISSIONER OF INCOME TAX, SHIMOGA RANGE, SHIMOGA
ITA 583/BANG/2020[2008-09]Status: Disposed19/7/2022AY 2008-09
B N PRASANNA KUMAR,MANDYA vs PRINCIPAL COMMISSIONER OF INCOME TAX, MYSORE
ITA 466/BANG/2020[2017-18]Status: Disposed19/7/2022AY 2017-18
DR. SHEELA PUTTABUDDI,BANGALORE vs INCOME TAX OFFICER, WARD- 3(3)(5), BANGALORE
ITA 293/BANG/2020[2015-16]Status: Disposed19/7/2022AY 2015-16
RAPID GLOBAL BUSINESS |SOLUTIONS INDIA PRIVATE LIMITED,BENGALURU vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALORE
ITA 496/BANG/2022[2019-20]Status: Disposed18/7/2022AY 2019-20
BULK LIQUID SOLUTIONS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BANGALORE
ITA 485/BANG/2022[2019-20]Status: Disposed18/7/2022AY 2019-20
BULK LIQUID SOLUTIONS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BANGALORE
ITA 484/BANG/2022[2018-19]Status: Disposed18/7/2022AY 2018-19
MR. VIVEK RAJENDRA BIKARNAKATTE,MANGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, MANGALURU
ITA 354/BANG/2022[2017-18]Status: Disposed18/7/2022AY 2017-18
MR. VIVEK RAJENDRA BIKARNAKATTE,MANGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, MANGALURU
ITA 353/BANG/2022[2016-17]Status: Disposed18/7/2022AY 2016-17
MR. VIVEK RAJENDRA BIKARNAKATTE,MANGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, MANGALURU
ITA 352/BANG/2022[2015-16]Status: Disposed18/7/2022AY 2015-16
MR. VIVEK RAJENDRA BIKARNAKATTE,MANGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, MANGALURU
ITA 351/BANG/2022[2014-15]Status: Disposed18/7/2022AY 2014-15
MR. VIVEK RAJENDRA BIKARNAKATTE,MANGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, MANGALURU
ITA 350/BANG/2022[2013-14]Status: Disposed18/7/2022AY 2013-14
MR. VIVEK RAJENDRA BIKARNAKATTE,MANGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, MANGALURU
ITA 348/BANG/2022[2011-12]Status: Disposed18/7/2022AY 2011-12
SHRI. RATANLAL PUKHRAJ JAIN,HUBLI vs INCOME-TAX, OFFICER, WARD-1(4), HUBLI
ITA 145/BANG/2022[2017-18]Status: Disposed18/7/2022AY 2017-18
M/S. ELEKTROBIT INDIA PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME-TAX, CPC, BANGALORE
ITA 142/BANG/2022[2019-20]Status: Disposed18/7/2022AY 2019-20
DR. R SRIDHAR,MYSURU vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), BENGALURU
ITA 691/BANG/2021[2015-16]Status: Disposed18/7/2022AY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), BENGALURU vs M/S. GOKULA EDUCATION FOUNDATION (MEDICAL), BENGALURU
ITA 509/BANG/2021[2017-18]Status: Disposed18/7/2022AY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), BANGALORE vs M/S. GOKULA EDUCATION FOUNDATION (MEDICAL), BENGALURU
ITA 508/BANG/2021[2014-15]Status: Disposed18/7/2022AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), BENGALURU vs M/S. GOKULA EDUCATION FOUNDATION (MEDICAL), BENGALURU
ITA 501/BANG/2021[2013-14]Status: Disposed18/7/2022AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), BENGALURU vs M/S. GOKULA EDUCATION FOUNDATION (MEDICAL), BENGALURU
ITA 500/BANG/2021[2012-13]Status: Disposed18/7/2022AY 2012-13
