← All Benches
ITAT Bangalore Bench
18,481 judgments
MINDLOGICX INFRATEC LIMITED,BENGALURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CPC-TDS, GHAZIABAD
ITA 475/BANG/2022[2015-16]Status: Disposed19/7/2022AY 2015-16
MINDLOGICX INFRATEC LIMITED,BENGALURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CPC-TDS, GHAZIABAD
ITA 474/BANG/2022[2014-15]Status: Disposed19/7/2022AY 2014-15
MINDLOGICX INFRATEC LIMITED,BENGALURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CPC-TDS, GHAZIABAD
ITA 473/BANG/2022[2014-15]Status: Disposed19/7/2022AY 2014-15
MINDLOGICX INFRATEC LIMITED,BENGALURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CPC-TDS, GHAZIABAD
ITA 472/BANG/2022[2014-15]Status: Disposed19/7/2022AY 2014-15
MINDLOGICX INFRATEC LIMITED,BENGALURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CPC-TDS, GHAZIABAD
ITA 471/BANG/2022[2014-15]Status: Disposed19/7/2022AY 2014-15
MINDLOGICX INFRATEC LIMITED,BENGALURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CPC-TDS, GHAZIABAD
ITA 470/BANG/2022[2014-15]Status: Disposed19/7/2022AY 2014-15
MINDLOGICX INFRATEC LIMITED,BENGALURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CPC-TDS, GHAZIABAD
ITA 469/BANG/2022[2014-15]Status: Disposed19/7/2022AY 2014-15
MINDLOGICX INFRATEC LIMITED,BENGALURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CPC-TDS, GHAZIABAD
ITA 468/BANG/2022[2014-15]Status: Disposed19/7/2022AY 2014-15
MINDLOGICX INFRATEC LIMITED,BENGALURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CPC-TDS, GHAZIABAD
ITA 467/BANG/2022[2013-14]Status: Disposed19/7/2022AY 2013-14
MINDLOGICX INFRATEC LIMITED,BENGALURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CPC-TDS, GHAZIABAD
ITA 466/BANG/2022[2013-14]Status: Disposed19/7/2022AY 2013-14
MINDLOGICX INFRATEC LIMITED,BENGALURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CPC-TDS, GHAZIABAD
ITA 465/BANG/2022[2013-14]Status: Disposed19/7/2022AY 2013-14
MINDLOGICX INFRATEC LIMITED,BENGALURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CPC-TDS, GHAZIABAD
ITA 464/BANG/2022[2013-14]Status: Disposed19/7/2022AY 2013-14
MINDLOGICX INFRATEC LIMITED,BENGALURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CPC-TDS, GHAZIABAD
ITA 463/BANG/2022[2013-14]Status: Disposed19/7/2022AY 2013-14
MINDLOGICX INFRATEC LIMITED,BENGALURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CPC-TDS, GHAZIABAD
ITA 462/BANG/2022[2013-14]Status: Disposed19/7/2022AY 2013-14
PUKHRAJ,SHIVAMOGGA vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, SHIVAMOGGA
ITA 43/BANG/2022[2017-18]Status: Disposed19/7/2022AY 2017-18
M/S. KHODAY INDIA LIMITED,BENGALURU vs THE ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALORE
ITA 408/BANG/2022[2019-20]Status: Disposed19/7/2022AY 2019-20
M/S. KHODAY INDIA LIMITED,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 407/BANG/2022[2018-19]Status: Disposed19/7/2022AY 2018-19
GMR INFRASTRUCTURE LIMITED,BENGALURU vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALORE
ITA 362/BANG/2022[2020-21]Status: Disposed19/7/2022AY 2020-21
LSI INDIA RESEARCH & DEVELOPMENT PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(1), BANGALORE
ITA 357/BANG/2022[2019-20]Status: Disposed19/7/2022AY 2019-20
STATE BANK OF INDIA,JAYANAGAR BRANCH vs INCOME TAX OFFICER (TDS), WARD-3(2), BANGALORE
ITA 330/BANG/2022[2011-12]Status: Disposed19/7/2022AY 2011-12
