← All Benches
ITAT Bangalore Bench
18,481 judgments
UMESH B BALIKAI,HUBLI vs PRINCIPAL COMMISSIONER OF INCOME TAX, HUBLI, HUBLI
ITA 505/BANG/2022[2017-18]Status: Disposed20/7/2022AY 2017-18
DATACORP TRAFFIC PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), BANGALORE
ITA 502/BANG/2022[2019-20]Status: Disposed20/7/2022AY 2019-20
DATACORP TRAFFIC PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), BANGALORE
ITA 501/BANG/2022[2018-19]Status: Disposed20/7/2022AY 2018-19
L & W CONSTRUCTION PRIVATE LIMITED,BENGALURU vs THE INCOME TAX OFFICER, WARD-4(1)(1), BANGALORE
ITA 495/BANG/2022[2018-19]Status: Disposed20/7/2022AY 2018-19
TWIGS SERVICES PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 373/BANG/2022[2018-19]Status: Disposed20/7/2022AY 2018-19
M/S. SAMPRASIDDHI INFRATECH,BANGALORE vs PRINCIPAL COMMISSIONER OF INCOME-TAX, BANGALORE-1, BANGALORE
ITA 129/BANG/2022[2017-18]Status: Disposed20/7/2022AY 2017-18
M/S. KARNATAKA STATE SEED & ORGANIC CERTIFICATION AGENCY,BENGALURU vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), BENGALURU
ITA 518/BANG/2021[2017-18]Status: Disposed20/7/2022AY 2017-18
M/S. KARNATAKA STATE SEED & ORGANIC CERTIFICATION AGENCY,BENGALURU vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
ITA 517/BANG/2021[2016-17]Status: Disposed20/7/2022AY 2016-17
SHRI.J M VRUSHABENDRAIAH,HOSPET vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, BELLARY
ITA 299/BANG/2019[2010-11]Status: Disposed20/7/2022AY 2010-11
M/S BESTRIDE CONSULTANCY PVT LTD,BANGALORE vs THE INCOME TAX OFFICER WARD-1(1)(3), BANGALORE
ITA 3049/BANG/2018[2014-15]Status: Disposed20/7/2022AY 2014-15
M/S DENSO KIRLOSKAR INDUSTRIES PVT.LTD.,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 73/BANG/2017[2012-13]Status: Disposed20/7/2022AY 2012-13
CONCENTRIX TECHNOLOGIES (INDIA) PVT LTD,BENGALURU vs INCOME TAX OFFICER, WARD-2(1)(2), BENGALURU
ITA 2906/BANG/2017[2013-14]Status: Disposed20/7/2022AY 2013-14
MINDLOGICX INFRATEC LIMITED,BENGALURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CPC-TDS, GHAZIABAD
ITA 483/BANG/2022[2014-15]Status: Disposed19/7/2022AY 2014-15
MINDLOGICX INFRATEC LIMITED,BENGALURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CPC-TDS, GHAZIABAD
ITA 482/BANG/2022[2015-16]Status: Disposed19/7/2022AY 2015-16
MINDLOGICX INFRATEC LIMITED,BENGALURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CPC-TDS, GHAZIABAD
ITA 481/BANG/2022[2015-16]Status: Disposed19/7/2022AY 2015-16
MINDLOGICX INFRATEC LIMITED,BENGALURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CPC-TDS, GHAZIABAD
ITA 480/BANG/2022[2015-16]Status: Disposed19/7/2022AY 2015-16
MINDLOGICX INFRATEC LIMITED,BENGALURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CPC-TDS, GHAZIABAD
ITA 479/BANG/2022[2015-16]Status: Disposed19/7/2022AY 2015-16
MINDLOGICX INFRATEC LIMITED,BENGALURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CPC-TDS, GHAZIABAD
ITA 478/BANG/2022[2015-16]Status: Disposed19/7/2022AY 2015-16
MINDLOGICX INFRATEC LIMITED,BENGALURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CPC-TDS, GHAZIABAD
ITA 477/BANG/2022[2015-16]Status: Disposed19/7/2022AY 2015-16
MINDLOGICX INFRATEC LIMITED,BENGALURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CPC-TDS, GHAZIABAD
ITA 476/BANG/2022[2015-16]Status: Disposed19/7/2022AY 2015-16