← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S INGERSOLL-RAND CLIMATE SOLUTIONS PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE
ITA 729/BANG/2017[2012-13]Status: Disposed25/7/2022AY 2012-13
M/S INGERSOLL-RAND TECHNOLOGIES AND SERVICES PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE
ITA 728/BANG/2017[2012-13]Status: Disposed25/7/2022AY 2012-13
M/S. VASAVI HOUSING CO-OPERATIVE SOCIETY,BENGALURU vs INCOME TAX OFFICER (TDS), WARD-3(4), BENGALURU
ITA 289/BANG/2022[2014-15]Status: Disposed22/7/2022AY 2014-15
M/S. VASAVI HOUSING CO-OPERATIVE SOCIETY,BENGALURU vs INCOME TAX OFFICER (TDS), WARD-3(4), BENGALURU
ITA 288/BANG/2022[2014-15]Status: Disposed22/7/2022AY 2014-15
M/S. VASAVI HOUSING CO-OPERATIVE SOCIETY,BENGALURU vs INCOME TAX OFFICER (TDS), WARD-3(4), BENGALURU
ITA 287/BANG/2022[2013-14]Status: Disposed22/7/2022AY 2013-14
M/S. VASAVI HOUSING CO-OPERATIVE SOCIETY,BENGALURU vs INCOME TAX OFFICER (TDS), WARD-3(4), BENGALURU
ITA 286/BANG/2022[2013-14]Status: Disposed22/7/2022AY 2013-14
M/S. VASAVI HOUSING CO-OPERATIVE SOCIETY,BENGALURU vs INCOME TAX OFFICER (TDS), WARD-3(4), BENGALURU
ITA 285/BANG/2022[2012-13]Status: Disposed22/7/2022AY 2012-13
M/S. VASAVI HOUSING CO-OPERATIVE SOCIETY,BENGALURU vs INCOME TAX OFFICER (TDS), WARD-3(4), BENGALURU
ITA 284/BANG/2022[2011-12]Status: Disposed22/7/2022AY 2011-12
M/S. HP COMPUTING AND PRINTING SYSTEMS INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-3(1)(1), BANGALORE
ITA 193/BANG/2022[2017-18]Status: Disposed22/7/2022AY 2017-18
DCIT, BANGALORE vs SHRI. SUMIR J HINDUJA, BANGALORE
ITA 1374/BANG/2012[2006-07]Status: Disposed22/7/2022AY 2006-07
DCIT, BANGALORE vs SHRI. JAGADISH N HINDUJA, BANGALORE
ITA 1373/BANG/2012[2006-07]Status: Disposed22/7/2022AY 2006-07
M/S. CANADIAN INTERNATIONAL SCHOOL PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), BANGALORE
ITA 519/BANG/2022[2018-19]Status: Disposed21/7/2022AY 2018-19
M/S. GOODWILL ENTERPRISES,BANGALORE vs ASSISTANT DIRECTOR OF INCOME TAX,CPC, BANGALORE
ITA 497/BANG/2022[2019-20]Status: Disposed21/7/2022AY 2019-20
LMG CONSULTING SERVICES INDIA PRIVATE LIMITED (FORMERLY KNOWN AS SPLASH FASHIONS INDIA PRIVATE LIMITED),BANGALORE vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALORE
ITA 449/BANG/2022[2019-20]Status: Disposed21/7/2022AY 2019-20
CISCO SYSTEMS CAPITAL (INDIA) PRIVATE LIMITED,BENGALURU vs JOINT COMMISSIONER OF INCOME TAX, CIRCLE- 2(1)(1), BANGALORE
ITA 321/BANG/2022[2017-18]Status: Disposed21/7/2022AY 2017-18
M/S. MOLECULAR CONNECTIONS PRIVATE LIMITED,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX(OSD), CIRCLE - 4(1)(2), BANGALORE
ITA 156/BANG/2022[2017-18]Status: Disposed21/7/2022AY 2017-18
M/S. SAP LABS INDIA PRIVATE LIMITED,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX, SPECIAL RANGE-6, BANGALORE
ITA 606/BANG/2021[2008-09]Status: Disposed21/7/2022AY 2008-09
ON SEMICONDUCTOR TECHNOLOGY INDIA PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE
ITA 291/BANG/2021[2016-17]Status: Disposed21/7/2022AY 2016-17
M/S. SUCCESS FACTORS BUSINESS SOLUTIONS INDIA PRIVATE LIMITED (NOW MERGED WITH SAP LABS INDIA PRIVATE LIMITED),BANGALORE vs JOINT COMMISSIONER OF INCOME TAX, SPECIAL RANGE - 6, BANGALORE
ITA 2510/BANG/2019[2015-16]Status: Disposed21/7/2022AY 2015-16
KUNDAPURA SOUHARDA CREDIT CO-OPERATIVE LIMITED,UDUPI vs INCOME TAX OFFICER, WARD-2, BANGALORE
ITA 540/BANG/2022[2017-18]Status: Disposed20/7/2022AY 2017-18
