← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S. KANNA INVESTMENTS LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -2(1), BANGALORE
ITA 490/BANG/2022[2017-18]Status: Disposed26/7/2022AY 2017-18
M/S. PATEL GOODS CARRIERS PRIVATE LIMITED,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-5(1)(2), BENGALURU
ITA 426/BANG/2022[2015-16]Status: Heard26/7/2022AY 2015-16
GMR KAMALANGA ENERGY LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(2), BANGALORE
ITA 412/BANG/2022[2018-19]Status: Disposed26/7/2022AY 2018-19
KANAKASHREE CHARITABLE TRUST,BASAVESHWARANAGAR vs INCOME TAX OFFICER, EXEMPTIONS, WARD-1, BENGALURU
ITA 28/BANG/2022[2018-19]Status: Disposed26/7/2022AY 2018-19
VENA ENERGY PATAN POWER PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 2(2), BANGALORE
ITA 255/BANG/2022[2017-18]Status: Disposed26/7/2022AY 2017-18
VENA ENERGY KN WIND POWER PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), BANGALORE
ITA 254/BANG/2022[2017-18]Status: Disposed26/7/2022AY 2017-18
VENA ENERGY MH WIND POWER PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), BANGALORE
ITA 253/BANG/2022[2017-18]Status: Disposed26/7/2022AY 2017-18
VENA ENERGY FATANPUR POWER PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), BANGALORE
ITA 252/BANG/2022[2017-18]Status: Disposed26/7/2022AY 2017-18
ELIM RESORT PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, WARD- 3(2)(2), BANGALORE
ITA 238/BANG/2022[2016-17]Status: Disposed26/7/2022AY 2016-17
SAHYADRI VIVIDDHODESHA ARECA BELAGARARAMARATA SAHAKARI SANGHA,THEERTHAHALLI vs INCOME TAX OFFICER, WARD-5, SHIVAMOGGA
ITA 147/BANG/2022[2014-15]Status: Disposed26/7/2022AY 2014-15
SAHYADRI VIVIDDHODESHA ARECA BELAGARARAMARATA SAHAKARI SAHGHA,THEERTHAHALLI vs INCOME TAX OFFICER, WARD-5, SHIVAMOGGA
ITA 146/BANG/2022[2013-14]Status: Disposed26/7/2022AY 2013-14
M/S. NIKE INDIA PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE
ITA 202/BANG/2021[2015-16]Status: Disposed26/7/2022AY 2015-16
DR. P. DAYANANDA PAI,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 2(2), BANGALORE
ITA 150/BANG/2020[2005-06]Status: Disposed26/7/2022AY 2005-06
M/S. L K TRUST,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CPC, BENGALURU
ITA 409/BANG/2022[2018-19]Status: Disposed25/7/2022AY 2018-19
M/S. M K AGROTECH PRIVATE LIMITED,MANDYA vs JOINT COMMISSIONER OF INCOME TAX, RANGE-2, MYSORE
ITA 402/BANG/2022[2011-12]Status: Disposed25/7/2022AY 2011-12
VANISHREE HOLABSU SHETTAR,GULEDGUDD vs PRINCIPAL COMMISSIONER OF INCOME TAX, HUBLI
ITA 270/BANG/2022[2017-18]Status: Disposed25/7/2022AY 2017-18
THIBBANAHALLI NIJAGUNAIAH JAVARAYI GOWDA,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), BANGALORE
ITA 267/BANG/2022[2017-18]Status: Disposed25/7/2022AY 2017-18
SRI CHAMUNDESWARI SUGARS LIMITED,BANGALORE vs PRINCIPAL COMMISSIONER OF INCOME TAX, BANGALORE-1, BANGALORE
ITA 201/BANG/2022[2017-18]Status: Disposed25/7/2022AY 2017-18
M/S. ALTISOURCE BUSINESS SOLUTIONS PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BANGALORE
ITA 183/BANG/2022[2017-18]Status: Disposed25/7/2022AY 2017-18
M/S GOKULA EDUCATION FOUNDATION MEDICAL,BANGALORE vs ADDITIONAL DIRECTOR OF INCOME TAX RANGE-17, BANGALORE
ITA 946/BANG/2017[2011-12]Status: Disposed25/7/2022AY 2011-12