← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S. BLUE COAT NETWORK (INDIA) PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1(1)(2), BANGALORE
ITA 2623/BANG/2019[2015-16]Status: Disposed29/7/2022AY 2015-16
DCIT vs M/S FIZA DEVELOPERS & INTERTRADE PVT. LTD.,
ITA 1026/BANG/2013[2007-08]Status: Disposed29/7/2022AY 2007-08
M/S. HASSAN POWER SUPPLY COMPANY LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), BANGALORE
ITA 500/BANG/2022[2017-18]Status: Heard28/7/2022AY 2017-18
SMT. JAYA IGNATIUS,BENGALURU vs NATIONAL FACELESS ASSESSMENT CENTRE, DELHI
ITA 446/BANG/2022[2016-17]Status: Disposed28/7/2022AY 2016-17
LG SOFT INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(1), BANGALORE
ITA 266/BANG/2021[2016-17]Status: Disposed28/7/2022AY 2016-17
AIRLINQ TECHNOLOGY PRIVATE LIMITED (FORMERLY KNOWN AS GLOBETOUCH TECHNOLOGIES PRIVATE LIMITED),BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE
ITA 231/BANG/2021[2016-17]Status: Disposed28/7/2022AY 2016-17
SMT.VANI SHREE,BANGALORE vs INCOME TAX OFFICER WARD-6(2)(4), BANGALORE
ITA 383/BANG/2019[2015-16]Status: Disposed28/7/2022AY 2015-16
M/S SAP LABS INDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 561/BANG/2015[2010-11]Status: Disposed28/7/2022AY 2010-11
D.C.I.T., BANGALORE vs M/S SAP LABS INDIA PVT. LTD., BANGALORE
ITA 437/BANG/2015[2010-11]Status: Disposed28/7/2022AY 2010-11
SADHU SALIAN,UDUPI vs PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL, BENGALURU
ITA 457/BANG/2022[2018-19]Status: Disposed27/7/2022AY 2018-19
OM SAI CO-OPERATIVE CREDIT SOUHARDA SAHAKARI NIYAMIT,GADAG vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, HUBLI
ITA 454/BANG/2022[2017-18]Status: Disposed27/7/2022AY 2017-18
ARJUNSA MEGHARAJASA KATHWATE,GADAG vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, HUBLI
ITA 386/BANG/2022[2017-18]Status: Disposed27/7/2022AY 2017-18
M/S QUICKLOGIC SOFTWARE (INDIA) PVT. LTD.,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-3(1)(1), BENGALURU
ITA 181/BANG/2022[2017-18]Status: Disposed27/7/2022AY 2017-18
CERNER HEALTHCARE SOLUTIONS INDIA PRIVATE LIMITED (ERSTWHILE CERNER HEALTHCARE SOLUTION PRIVATE LIMITED),BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), BANGALORE
ITA 171/BANG/2022[2017-18]Status: Disposed27/7/2022AY 2017-18
MINES SAFETY ASSOCIATION KARNATAKA,HOSAPETE vs INCOME TAX OFFICER (EXEMPTION) WARD-1, KALABURGI
ITA 11/BANG/2022[2017-18]Status: Disposed27/7/2022AY 2017-18
CYPRESS SEMICONDUCTOR TECHNOLOGY INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(1)(1), BANGALORE
ITA 630/BANG/2021[2016-17]Status: Disposed27/7/2022AY 2016-17
ALTIMETRIK INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BANGALORE
ITA 477/BANG/2021[2016-17]Status: Disposed27/7/2022AY 2016-17
SHRI NAVEEN SHIVAPRAKASH KOTTIGERE,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 6(3)(1), BENGALURU
ITA 621/BANG/2020[2015-16]Status: Disposed27/7/2022AY 2015-16
M/S. BHOOLAKSHMI ESTATES PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), BANGALORE
ITA 499/BANG/2022[2017-18]Status: Disposed26/7/2022AY 2017-18
GMR AIRPORTS LIMITED,BENGALURU vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALORE
ITA 493/BANG/2022[2019-20]Status: Disposed26/7/2022AY 2019-20
