← All Benches
ITAT Bangalore Bench
18,481 judgments
BALMATTA DIAGNOSTIC & RESEARCH CENTRE LTD.,MANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 516/BANG/2022[2019-20]Status: Disposed1/8/2022AY 2019-20
BALMATTA DIAGNOSTIC & RESEARCH CENTRE LTD.,MANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 515/BANG/2022[2018-19]Status: Disposed1/8/2022AY 2018-19
EXPAT ENGINEERING INDIA LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), BANGALORE
ITA 503/BANG/2022[2017-18]Status: Disposed1/8/2022AY 2017-18
M/S. SREE NARASIMHA HOTELS PRIVATE LIMITED,BANGALORE vs ASSISTANT DIRECTOR INCOME TAX, CPC, BANGALORE
ITA 309/BANG/2022[2019-20]Status: Disposed1/8/2022AY 2019-20
SHARAVATHI PATHINA SAHAKARI SANGHA NIYAMITHA,SHIVAMOGGA vs INCOME TAX OFFICER,WARD-5, BANGALORE
ITA 152/BANG/2022[2015-16]Status: Disposed1/8/2022AY 2015-16
SHARAVATHI PATHINA SAHAKARA SANGHA NIYAMITHA,SHIVAMOGGA vs INCOME TAX OFFICER, WARD-5, BANGALORE
ITA 151/BANG/2022[2014-15]Status: Disposed1/8/2022AY 2014-15
SHARAVATHI PATHINA SAHAKARA SANGHA NIYAMITHA,SHIVAMOGGA vs INCOME TAX OFFICER, WARD-5, BANGALORE
ITA 150/BANG/2022[2013-14]Status: Disposed1/8/2022AY 2013-14
C KRISHNIAH CHETTY JEWELLERS PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BANGALORE
ITA 747/BANG/2021[2018-19]Status: Disposed1/8/2022AY 2018-19
THE TAGORE EDUCATION SOCIETY,RANEBENNUR vs THE DEPUTY COMMISSIONER OF INCOME TAX, CPC, BENGALURU
ITA 591/BANG/2021[2018-19]Status: Disposed1/8/2022AY 2018-19
THE TAGORE EDUCATION SOCIETY,RANEBENNUR vs THE DEPUTY COMMISSIONER OF INCOME TAX, CPC, BENGALURU
ITA 590/BANG/2021[2017-18]Status: Disposed1/8/2022AY 2017-18
SRI. K. SATISH KUMAR,BENGALURU vs THE ADDITIONAL COMMISSIONER OF INCOME TAX, RANGE-9, BANGALORE
ITA 1988/BANG/2016[2007-08]Status: Disposed1/8/2022AY 2007-08
THOMAS ABRAHAM,BANGALORE vs INCOME TAX OFFICER (TDS),CIRCLE-1(3)(3), BANGALORE
ITA 390/BANG/2022[2015-16]Status: Disposed29/7/2022AY 2015-16
THOMAS ABRAHAM,BANGALORE vs INCOME TAX OFFICER (TDS),CIRCLE-1(3)(3), BANGALORE
ITA 389/BANG/2022[2014-15]Status: Disposed29/7/2022AY 2014-15
THOMAS ABRAHAM,BANGALORE vs INCOME TAX OFFICER (TDS),CIRCLE-1(3)(3), BANGALORE
ITA 388/BANG/2022[2013-14]Status: Disposed29/7/2022AY 2013-14
THOMAS ABRAHAM,BANGALORE vs INCOME TAX OFFICER (TDS),CIRCLE-1(3)(3), BANGALORE
ITA 387/BANG/2022[2013-14]Status: Disposed29/7/2022AY 2013-14
M/S. HARIS MARINE PRODUCTS,MANGALURU vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), BENGALURU, BENGALURU
ITA 383/BANG/2022[2017-18]Status: Disposed29/7/2022AY 2017-18
M/S. CORETECH VENTURES (BANGALORE) PRIVATE LIMITED,BANGALORE vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, BENGALURU-2, BANGALORE
ITA 746/BANG/2021[2016-17]Status: Disposed29/7/2022AY 2016-17
M/S. MERITOR C vs INDIA PRIVATE LIMITED,BANGALORE
ITA 249/BANG/2021[2016-17]Status: Disposed29/7/2022AY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 2(1), BANGALORE vs SHRI. B.M. JAYESHANKAR, BENGALURU
ITA 479/BANG/2020[2013-14]Status: Disposed29/7/2022AY 2013-14
M/S. BOSCH LIMITED,BANGALORE vs COMMISSIONER OF INCOME TAX, LTU, BENGALURU
ITA 475/BANG/2020[2014-15]Status: Disposed29/7/2022AY 2014-15