← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S. TESCO BENGALURU PRIVATE LIMITED (FORMERLY KNOWN AS TESCO HINDUSTAN SERVICE CENTRE PRIVATE LIMITED),BANGALORE vs JOINT COMMISSIONER OF INCOME TAX, SPECIAL RANGE- 7, BANGALORE
ITA 2387/BANG/2019[2015-16]Status: Disposed4/8/2022AY 2015-16
M/S TESCO BENGALURU PRIVATE LIMITED,BANGALORE vs THE JOINT COMMISSIONER OF INCOME TAX SPECIAL RANGE-7, BANGALORE
ITA 2898/BANG/2018[2014-15]Status: Disposed4/8/2022AY 2014-15
BELLUR HIRIYANIAH SRIDHAR MURTHY,BANGALORE vs INCOME TAX OFFICER, WARD-5(2)(1), BANGALORE
ITA 544/BANG/2022[2019-20]Status: Disposed3/8/2022AY 2019-20
BELLUR HIRIYANIAH SRIDHAR MURTHY,BANGALORE vs INCOME TAX OFFICER, WARD-5(2)(1), BANGALORE
ITA 543/BANG/2022[2018-19]Status: Disposed3/8/2022AY 2018-19
PEOPLE MANAGEMENT SERVICES,MYSURU vs THE ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALORE
ITA 541/BANG/2022[2019-20]Status: Disposed3/8/2022AY 2019-20
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1(1)(2), BANGALORE vs M/S. BOVING FOURESS PRIVATE LIMITED, BANGALORE
ITA 646/BANG/2020[2008-09]Status: Disposed3/8/2022AY 2008-09
DCIT, BANGALORE vs M/S FOURESS PVT. LTD., HOSAKOTE
ITA 848/BANG/2014[2010-11]Status: Disposed3/8/2022AY 2010-11
DCIT, BANGALORE vs M/S FOURESS PVT. LTD., HOSAKOTE
ITA 847/BANG/2014[2009-10]Status: Disposed3/8/2022AY 2009-10
M/S B. FOURESS PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 846/BANG/2014[2010-11]Status: Disposed3/8/2022AY 2010-11
DATACORP TRAFFIC PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), BANGALORE
ITA 532/BANG/2022[2020-21]Status: Disposed2/8/2022AY 2020-21
KARNATAKA JOURNALISTS' COOPERATIVE SOCIETY LIMITED,BANGALORE vs THE INCOME TAX OFFICER, WARD-1(2)(5), BANGALORE
ITA 531/BANG/2022[2017-18]Status: Disposed2/8/2022AY 2017-18
TEAMLEASE SERVICES LIMITED,BANGALORE vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALORE
ITA 530/BANG/2022[2018-19]Status: Disposed2/8/2022AY 2018-19
SHAHI ELECTRICALS,BENGALURU vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALORE
ITA 528/BANG/2022[2018-19]Status: Disposed2/8/2022AY 2018-19
PARK VIEW SERVICE STATION,BENGALURU vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALORE
ITA 527/BANG/2022[2019-20]Status: Disposed2/8/2022AY 2019-20
NANGOJIRAO NANDAKUMAR,BANGALORE vs PRINCIPAL COMMISSIONER OF INCOME TAX, BANGALORE -2, BANGALORE
ITA 523/BANG/2022[2017-18]Status: Disposed2/8/2022AY 2017-18
CAE FLIGHT TRAINING (INDIA) PRIVATE LIMITED,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), BANGALORE
ITA 520/BANG/2022[2016-17]Status: Disposed2/8/2022AY 2016-17
M/S. LANCESOFT INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(1), BANGALORE
ITA 273/BANG/2021[2016-17]Status: Disposed2/8/2022AY 2016-17
M/S THE ADONI PRESS COMPANY PVT LIMITED,BELLARY vs THE INCOME TAX OFFICER WARD-1, BELLARY
ITA 1983/BANG/2018[2014-15]Status: Disposed2/8/2022AY 2014-15
WAVE MECHANCIS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 529/BANG/2022[2020-21]Status: Disposed1/8/2022AY 2020-21
KRISHNAPPA MURTHY,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 518/BANG/2022[2018-19]Status: Disposed1/8/2022AY 2018-19
