← All Benches
ITAT Bangalore Bench
18,481 judgments
VIJAY KUMAR KONENKI,BENGALURU vs CIT APPEALS -12, BENGALURU, BENGALURU
ITA 23/BANG/2022[2016-17]Status: Disposed10/8/2022AY 2016-17
NOVO NORDISK INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5(1)(1), BANGALORE
ITA 611/BANG/2021[2016-17]Status: Disposed10/8/2022AY 2016-17
M/S. ONMOBILE GLOBAL LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 5(1)(2), BENGALURU
ITA 2560/BANG/2019[2015-16]Status: Disposed10/8/2022AY 2015-16
M/S ONMOBILE GLOBAL LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(1)(2), BANGALORE
ITA 139/BANG/2019[2014-15]Status: Disposed10/8/2022AY 2014-15
NUANCE TRANSCRIPTION SERVICES INDIA PVT LTD,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(1)(1), BANGALORE
ITA 173/BANG/2017[2012-13]Status: Disposed10/8/2022AY 2012-13
M/S GOOGLE INDIA PRIVATE LIMITED,BANGALORE vs DY. D.I.T., BANGALORE
ITA 1512/BANG/2013[2008-09]Status: Disposed10/8/2022AY 2008-09
M/S GOOGLE INDIA PRIVATE LIMITED,BANGALORE vs DY. D.I.T., BANGALORE
ITA 1511/BANG/2013[2007-08]Status: Disposed10/8/2022AY 2007-08
MERSEN INDIA PRIVATE LIMITED,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX (OSD), CIRCLE-4(1)(2), BANGALORE
ITA 381/BANG/2022[2017-18]Status: Disposed8/8/2022AY 2017-18
YOKOGAWA INDIA LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, LTU, BANGALORE
ITA 588/BANG/2020[2008-09]Status: Disposed8/8/2022AY 2008-09
RED ROOSTER PERFORMANCE (INTERNATIONAL) PRIVATE LIMITED,BANGALORE vs THE INCOME TAX OFFICER, WARD-3(1), TDS, BANGALORE
ITA 536/BANG/2022[2014-15]Status: Disposed5/8/2022AY 2014-15
SRI. VINAY SUDHIR KASHTHRIYA,DHARWAD vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, HUBBALLI
ITA 442/BANG/2022[2010-2011]Status: Disposed5/8/2022AY 2010-2011
SRI. VINAY SUDHIR KASHTHRIYA,DHARWAD vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, HUBBALLI
ITA 441/BANG/2022[2009-10]Status: Disposed5/8/2022AY 2009-10
M/S. MINDTREE LIMITED,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), BENGALURU
ITA 213/BANG/2022[2013-14]Status: Disposed5/8/2022AY 2013-14
WIPRO GE HEALTHCARE PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE
ITA 702/BANG/2021[2006-07]Status: Disposed5/8/2022AY 2006-07
WIPRO GE HEALTHCARE PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE
ITA 701/BANG/2021[2005-06]Status: Disposed5/8/2022AY 2005-06
SMT. DEEPTI ARADHYA, NEE SMT. DEEPTI PRABHAKAR KORE,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(2)(1), BENGALURU
ITA 564/BANG/2021[2009-10]Status: Disposed5/8/2022AY 2009-10
SHRI. KOLA VENKAT RAMA NAIDU,BANGALORE vs THE COMMISSIONER OF INCOME TAX (APPEALS) - 6, BANGALORE
ITA 206/BANG/2020[2010-11]Status: Disposed5/8/2022AY 2010-11
SRI RATHAN BABULAL LATH,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1(4), BANGALORE
ITA 157/BANG/2020[2009-10]Status: Disposed5/8/2022AY 2009-10
M/S. AIRBUS GROUP INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1(1)(1), BANGALORE
ITA 2385/BANG/2019[2015-16]Status: Disposed5/8/2022AY 2015-16
M/S. BALKRISHNA LIVE STOCK BREEDERS PRIVATE LIMITED,BENGALURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(2), BANGALORE
ITA 619/BANG/2021[2017-18]Status: Disposed4/8/2022AY 2017-18
