← All Benches

ITAT Bangalore Bench

18,481 judgments

PANCHAGANGA RAITHARA SEVA SAHAKARA SANGHA LIMITED,UDUPI vs INCOME TAX OFFICER, WARD-2, UDUPI

ITA 589/BANG/2022[2017-18]Status: Disposed16/8/2022AY 2017-18

M/S. SHRI MAHISHASURAMARDINI URBAN CO-OPERATIVE CREDIT SOCIETY LIMITED,HAVERI vs INCOME TAX OFFICER, WRD-1, HAVERI

ITA 566/BANG/2022[2017-18]Status: Disposed16/8/2022AY 2017-18

MALLAPPA JAYAPPA,SHIVAMOGGA vs INCOME TAX OFFICER, WARD-2, SHIVAMOGGA

ITA 559/BANG/2022[2017-18]Status: Disposed16/8/2022AY 2017-18

SRI B.V. SREENIVASA REDDY,BELLARY vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), BANGALORE

ITA 372/BANG/2022[2012-13]Status: Disposed16/8/2022AY 2012-13

JALADURGA V S S SANGHA TELLARU,KARKALA vs PRINCIPAL COMMISSIONER OF INCOME TAX, PANAJI, GOA

ITA 341/BANG/2022[2016-17]Status: Disposed16/8/2022AY 2016-17

C.N.BABU,RAMANAGARAM vs INCOME TAX OFFICER WARD-1, RAMANAGARA

ITA 356/BANG/2019[2008-09]Status: Disposed16/8/2022AY 2008-09

M/S. XCHANGING SOLUTIONS LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 7(1)(2), BANGALORE

ITA 2570/BANG/2019[2015-16]Status: Disposed16/8/2022AY 2015-16

THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 1(1), MYSURU vs M/S. BHORUKA ALUMINIUM LIMITED, MYSURU

ITA 2551/BANG/2019[2014-15]Status: Disposed16/8/2022AY 2014-15

M/S. HANUMANTHAPPA CHANDRASHEKAR,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 3(2)(1), BANGALORE

ITA 1223/BANG/2019[2016-17]Status: Disposed16/8/2022AY 2016-17

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(2)(1), BANGALORE vs SRI C GANGADHARA MURTHY, BANGALORE

ITA 2400/BANG/2018[2012-13]Status: Disposed16/8/2022AY 2012-13

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(2), BANGALORE vs M/S. MINDLOGIX INFOTECH LTD, BANGALORE

ITA 1414/BANG/2017[2013-14]Status: Disposed16/8/2022AY 2013-14

M/S MINDLOGICX INFOTECH LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE

ITA 1255/BANG/2017[2013-14]Status: Disposed16/8/2022AY 2013-14

SMT. KARISHMA SHARMA,BENGALURU vs INCOME-TAX OFFICER, INTERNATIONAL TAXATION, WARD-2(1), BANGALORE

ITA 99/BANG/2022[2017-18]Status: Disposed12/8/2022AY 2017-18

K N HARISH,KUSHAL NAGAR vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE

ITA 555/BANG/2022[2018-19]Status: Disposed10/8/2022AY 2018-19

GEM PROPERTIES PRIVATE LIMITED,BANGALORE vs THE INCOME TAX OFFICER, WARD- 3(1)(2), BANGALORE

ITA 554/BANG/2022[2019-20]Status: Disposed10/8/2022AY 2019-20

GIRISH PANAMBUR VENKATRAMAN,MANGALORE vs INCOME TAX OFFICER INTERNATIONAL TAXATION, WARD- MANGALORE, MANGALORE

ITA 394/BANG/2022[2017-18]Status: Disposed10/8/2022AY 2017-18

SRI. SUBHASA POOJARI,BENGALURU vs INCOME TAX OFFICER, WARD-1(2)(3), BENGALURU

ITA 378/BANG/2022[2017-18]Status: Disposed10/8/2022AY 2017-18

M/S. ATRIA POWER CORPORATION PRIVATE LIMITED,BANGALORE vs THE INCOME TAX OFFICER, WARD-1(1)(4), BANGALORE

ITA 376/BANG/2022[2017-18]Status: Disposed10/8/2022AY 2017-18

SRI GIRIGOWDA DASEGOWDA,BENGALURU vs THE INCOME TAX OFFICER, WARD-2(2)(8), BENGALURU

ITA 360/BANG/2022[2017-18]Status: Disposed10/8/2022AY 2017-18

M/S. BAPPANALLI BROTHERS,SIRSI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), BANGALORE

ITA 251/BANG/2022[2012-13]Status: Disposed10/8/2022AY 2012-13