← All Benches
ITAT Bangalore Bench
18,481 judgments
EIT SERVICES INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1)(1), BANGALORE
ITA 210/BANG/2021[2016-17]Status: Disposed22/8/2022AY 2016-17
SHRI HARISH WADHWA LEGAL HEIR OF SHRI SHIVKUMAR THANWARDAS WADHWA,BANGALORE vs INCOME TAX OFFICER WARD-1(1)(1), BANGALORE
ITA 561/BANG/2019[2013-14]Status: Disposed22/8/2022AY 2013-14
JCIT, BANGALORE vs M/S DELL INDIA PVT. LTD., BANGALORE
ITA 400/BANG/2015[2010-11]Status: Heard18/8/2022AY 2010-11
KANTILAL JAIN,BANGALORE vs INCOME TAX OFFICER, WARD-3(3)(1), BANGALORE
ITA 579/BANG/2022[2017-18]Status: Disposed18/8/2022AY 2017-18
AMASEBAIL VYVASAYA SEVA SAHAKARI SANGHA LIMITED,UDUPI vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BENGALURU
ITA 537/BANG/2022[2018-19]Status: Disposed18/8/2022AY 2018-19
SALUNKI GOVINDRAO SAMBHAJI,DHARWAD vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 504/BANG/2022[2017-18]Status: Disposed18/8/2022AY 2017-18
BULLE ROHINI KUMAR,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(4), BANGALORE
ITA 428/BANG/2022[2017-18]Status: Disposed18/8/2022AY 2017-18
SMT. BOVILLA SREELATHA,BELLARY vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), BANGALORE
ITA 377/BANG/2022[2015-16]Status: Disposed18/8/2022AY 2015-16
ASHA DEVI,BANGALORE vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, BANGALORE-2, BANGALORE
ITA 371/BANG/2022[2017-18]Status: Disposed18/8/2022AY 2017-18
M/S. OZONE PROPERTIES PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, TDS, CIRCLE-2(1), BANGALORE
ITA 244/BANG/2022[2012-13]Status: Disposed18/8/2022AY 2012-13
M/S. NAVAJYOTHI TRUST,MYSURU vs INCOME TAX OFFICER, EXEMPTION WARD, MYSURU
ITA 688/BANG/2021[2017-18]Status: Disposed18/8/2022AY 2017-18
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(2), BENGALURU vs M/S. BHARATH INFRA EXPORTS & IMPORTS LIMITED, BENGALURU
ITA 2/BANG/2021[2010-11]Status: Disposed18/8/2022AY 2010-11
M/S. COURSE5 INTELLIGENCE PRIVATE LIMITED (FORMERLY CROSS TAB MARKETING SERVICES PRIVATE LIMITED),BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 2(1)(1), BANGALORE
ITA 15/BANG/2020[2013-14]Status: Disposed18/8/2022AY 2013-14
M/S GOKULA EDUCATION FOUNDATION,BANGALORE vs ADDITIONAL DIRECTOR OF INCOME TAX RANGE-17, BANGALORE
ITA 945/BANG/2017[2011-12]Status: Disposed18/8/2022AY 2011-12
HP INDIA SALES PRIVATE LIMITED,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX LTU, BANGALORE
ITA 524/BANG/2017[2012-13]Status: Disposed18/8/2022AY 2012-13
DELL INDIA PRIVATE LTD.,BANGALORE vs JCIT, BANGALORE
ITA 562/BANG/2015[2010-11]Status: Disposed18/8/2022AY 2010-11
M/S. PANJA CA BANK LIMITED,SULLIA vs INCOME TAX OFFICER, WARD-1, PUTTUR
ITA 136/BANG/2022[2017-18]Status: Disposed17/8/2022AY 2017-18
M/S. AQUASNS FASHIONS PRIVATE LIMITED,BANGALORE vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALORE
ITA 586/BANG/2022[2019-20]Status: Disposed17/8/2022AY 2019-20
DANAPPA ARJUN BIRADAR,BIJAPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, VIJAYPUR
ITA 517/BANG/2022[2012-13]Status: Disposed17/8/2022AY 2012-13
SAMPATHKUMAR MUNIRATHNA,BANGALORE vs INCOME TAX OFFICER, WARD-1(3)(3), BANGALORE
ITA 690/BANG/2021[2011-12]Status: Disposed17/8/2022AY 2011-12
