← All Benches
ITAT Bangalore Bench
18,481 judgments
CITRIX R & D INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 2(1)(1), BANGALORE
ITA 220/BANG/2021[2016-17`]Status: Disposed25/8/2022
M/S. VOLVO GROUP INDIA PRIVATE LIMITED (EARLIER KNOWN AS VOLVO INDIA PRIVATE LIMITED),BENGALURU vs INCOME TAX OFFICER (OSD) LARGE TAX PAYERS UNIT, BANGALORE
ITA 498/BANG/2020[2014-15]Status: Disposed25/8/2022AY 2014-15
M/S INFINEON TECHNOLOGIES INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE
ITA 3355/BANG/2018[2014-15]Status: Disposed25/8/2022AY 2014-15
M/S PRAXAIR INDIA PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX LTPU CIRCLE-1, BANGALORE
ITA 2839/BANG/2017[2013-14]Status: Disposed25/8/2022AY 2013-14
M/S. KARTHIK ESTATE,UDUPI vs PRINCIPAL COMMISSIONER OF INCOME TAX, CENTRAL, BENGALURU
ITA 432/BANG/2022[2018-19]Status: Disposed24/8/2022AY 2018-19
M/S. RITTAL INDIA PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE
ITA 392/BANG/2022[2017-18]Status: Disposed24/8/2022AY 2017-18
SAFRAN ENGINEERING SERVICES INDIA PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCE-6(1)(1), BANGALORE
ITA 297/BANG/2022[2017-18]Status: Disposed24/8/2022AY 2017-18
M/S. NIKE INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BANGALORE
ITA 203/BANG/2021[2016-17]Status: Disposed24/8/2022AY 2016-17
M/S INFORMATION TECHNOLOGY PARK LIMITED,BANGALORE vs INCOME TAX OFFICER WARD-11(2), BANGALORE
ITA 1358/BANG/2018[2010-11]Status: Disposed24/8/2022AY 2010-11
M/S INFORMATION TECHNOLOGY PARK LIMITED,BANGALORE vs INCOME TAX OFFICER WARD-3(1)(4), BANGALORE
ITA 1357/BANG/2018[2009-10]Status: Disposed24/8/2022AY 2009-10
SHIMAS NETWORK PRIVATE LIMITED,BANGALORE vs COMMISSIONER OF INCOME-TAX (APPEALS), KARNATAKA
ITA 567/BANG/2022[2013-14]Status: Disposed23/8/2022AY 2013-14
UJJIVAN SMALL FINANCE BANK LIMITED,BANGALORE vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BENGALURU
ITA 578/BANG/2022[2020-21]Status: Disposed23/8/2022AY 2020-21
SAMPKHAND GROUP SEVA SAHAKARI SANGH LIMITED,SAMPHKAND vs PRINCIPAL COMMISSIONER OF INCOME TAX, HUBLI, HUBLI
ITA 366/BANG/2022[2017-18]Status: Disposed23/8/2022AY 2017-18
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 2(1), MYSURU vs SHRI H OMKARAPPA (HUF), SHIVAMOGGA
ITA 1634/BANG/2019[2016-17]Status: Disposed23/8/2022AY 2016-17
BAIDODDI ESHAPPA,RAICHUR vs PRINCIPAL COMMISSIONER OF INCOME TAX, HUBALI, HUBALI
ITA 459/BANG/2022[2017-18]Status: Disposed22/8/2022AY 2017-18
M/S. YELAHANKA - AP BORDER TOLLWAYS PRIVATE LIMITED,BENGALURU vs INCOME TAX OFFICER, WARD-7(1)(4), BANGALORE
ITA 458/BANG/2022[2016-17]Status: Disposed22/8/2022AY 2016-17
TERRIER SECURITY SERVICES INDIA PRIVATE LIMITED,BANGALORE vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), BANGALORE
ITA 347/BANG/2022[2018-19]Status: Disposed22/8/2022AY 2018-19
TERRIER SECURITY SERVICES INDIA PRIVATE LIMITED,BANGALORE vs PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), BANGALORE
ITA 346/BANG/2022[2017-18]Status: Disposed22/8/2022AY 2017-18
RAMZANALI ASGAR KHAN,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(4), BANGALORE
ITA 246/BANG/2022[2010-11]Status: Disposed22/8/2022AY 2010-11
RAMZANALI ASGAR KHAN,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(4), BANGALORE
ITA 245/BANG/2022[2009-10]Status: Disposed22/8/2022AY 2009-10
