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ITAT Bangalore Bench
18,481 judgments
THE ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(2), BANGALORE vs M/S SRI BASAVESHWAR VEERASHAIVA VIDYAVARDHAK SANGHA, BAGALKOTE
ITA 66/BANG/2018[2014-15]Status: Disposed29/8/2022AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(2), BANGALORE vs M/S SRI BASAVESHWAR VEERASHAIVA VIDYAVARDHAK SANGHA, BAGALKOTE
ITA 65/BANG/2018[2013-14]Status: Disposed29/8/2022AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(2), BANGALORE vs M/S SRI BASAVESHWAR VEERASHAIVA VIDYAVARDHAK SANGHA, BAGALKOTE
ITA 64/BANG/2018[2012-13]Status: Disposed29/8/2022AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(2), BANGALORE vs SRI V C CHARANTIMATH, BAGALKOT
ITA 236/BANG/2018[2013-14]Status: Disposed29/8/2022AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(2), BANGALORE vs SRI.V.C.CHARANTIMATH, BAGALKOT
ITA 235/BANG/2018[2012-13]Status: Disposed29/8/2022AY 2012-13
ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2(2), BENGALURU vs M/S. SRI. BASAVESHWAR VEERASHAIVA VIDYAVARDHAK SANGHA, BAGALKOTE
ITA 234/BANG/2018[2013-14]Status: Disposed29/8/2022AY 2013-14
SRI BASAVESHWAR VEERASHAIVA VIDYAVARDHAK SAGHA,BAGALKOT vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), BENGALURU
ITA 2777/BANG/2017[2014-15]Status: Disposed29/8/2022AY 2014-15
SRI BASAVESHWAR VEERASHAIVA VIDYAVARDHAK SANGHA,BAGALKOT vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), BENGALURU
ITA 2776/BANG/2017[2013-14]Status: Disposed29/8/2022AY 2013-14
SRI BASAVESHWAR VEERSHAIVA VIDYAVARDHAK SANGHA,BAGALKOT vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), BENGALURU
ITA 2775/BANG/2017[2012-13]Status: Disposed29/8/2022AY 2012-13
NIDHI LAND INFRASTRUCTURE DEVELOPERS INDIA PRIVATE LIMITED,MANGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, MANGALURU
ITA 576/BANG/2022[2016-17]Status: Disposed26/8/2022AY 2016-17
SURYA SPLENDORA PRIVATE LIMITED,SOMWARPET vs PRINCIPAL COMMISSIONER OF INCOME TAX, BENGALURU-3, BENGALURU
ITA 436/BANG/2022[2016-17]Status: Disposed26/8/2022AY 2016-17
M/S HONEYWELL TECHNOLOGY SOLUTIONS LAB PRIVATE LIMITED,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX SPECIAL RANGE-3, BANGALORE
ITA 2889/BANG/2018[2012-13]Status: Disposed26/8/2022AY 2012-13
TEXTRON INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 711/BANG/2017[2012-13]Status: Disposed26/8/2022AY 2012-13
SANTOSH KUMAR YEKULA,CHENNAI vs INCOME TAX OFFICER, WARD- 5(3)(3), BANGALORE
ITA 561/BANG/2022[2019-20]Status: Disposed25/8/2022AY 2019-20
SRI. RANGANATHAGIRI,BHADRAVATHI vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRLCE, 1, SHIMOGA
ITA 560/BANG/2022[2017-18]Status: Heard25/8/2022AY 2017-18
TANMOY GHOSH,MAHARASHTRA vs CIRCLE-3(3)(1), BANGALORE
ITA 550/BANG/2022[2018-19]Status: Disposed25/8/2022AY 2018-19
TANMOY GHOSH,MAHARASHTRA vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALORE
ITA 549/BANG/2022[2017-18]Status: Disposed25/8/2022AY 2017-18
M/S. R.R. GOLD PALACE PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(1), BANGALORE
ITA 510/BANG/2022[2017-18]Status: Disposed25/8/2022AY 2017-18
M/S. VASAVI CREDIT CO-OPERATIVE SOCIETY LIMITED,RAICHUR vs PRINCIPAL COMMISSIONER OF INCOME TAX, HUBALI
ITA 365/BANG/2022[2017-18]Status: Disposed25/8/2022AY 2017-18
ATOS IT SERVICES PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BANGALORE
ITA 226/BANG/2021[2016-17]Status: Disposed25/8/2022AY 2016-17
