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TANMOY GHOSH,MAHARASHTRA vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALORE | BharatTax

Home/TANMOY GHOSH,MAHARASHTRA vs. ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALORE

TANMOY GHOSH,MAHARASHTRA vs. ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALORE

ITA 549/BANG/2022Status: DisposedITAT Bangalore25 August 2022AY 2017-184 pages

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Income Tax Appellate Tribunal, ‘B’ BENCH : BANGALORE

Before: SMT. BEENA PILLAI & SHRI LAXMI PRASAD SAHU

For Appellant: Dr. Manjunath Karkihalli

ORDER

PER BEENA PILLAI, JUDICIAL MEMBER