← All Benches
ITAT Bangalore Bench
18,481 judgments
VARSHA DUDHERIA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE
ITA 510/BANG/2019[2015-16]Status: Disposed1/9/2022AY 2015-16
VARSHA DUDHERIA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE
ITA 509/BANG/2019[2014-15]Status: Disposed1/9/2022AY 2014-15
VARSHA DUDHERIA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE
ITA 508/BANG/2019[2013-14]Status: Disposed1/9/2022AY 2013-14
VARSHA DUDHERIA,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE
ITA 507/BANG/2019[2012-13]Status: Disposed1/9/2022AY 2012-13
M/S. INFOSYS BPO LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-1(1), BANGALORE
ITA 989/BANG/2017[2016-17]Status: Disposed1/9/2022AY 2016-17
COFFEEDAY ENTERPRISES LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), BANGALORE
ITA 558/BANG/2022[2011-12]Status: Disposed30/8/2022AY 2011-12
M/S. B B JEWELLERS AND FINANCE PRIVATE LIMITED,BENGALURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(2), BENGALURU
ITA 557/BANG/2022[2016-17]Status: Disposed30/8/2022AY 2016-17
SMT.BHAWARI BAI GHEWARCHANDJI SURANA CHARITABLE TRUST,BANGALORE vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
ITA 439/BANG/2022[2018-19]Status: Disposed30/8/2022AY 2018-19
MALLIKARJUN VIRUPAXAPPA YARASI,GADAG vs PRINCIPAL COMMISSIONER OF INCOME TAX, HUBLI
ITA 437/BANG/2022[2017-18]Status: Disposed30/8/2022AY 2017-18
THINK AND LEARN PRIVATE LIMITED,BANGALORE vs PRINCIPAL COMMISSIONER OF INCOME TAX-3, BANGALORE
ITA 418/BANG/2022[2017-18]Status: Disposed30/8/2022AY 2017-18
VIMALA DEVI A. KANUNGA,HUBLI vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, HUBLI
ITA 308/BANG/2022[2017-18]Status: Disposed30/8/2022AY 2017-18
SRI. G.S. SHIVANNA(HUF),BANGALORE vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, BENGALURU-4, BENGALURU
ITA 8/BANG/2021[2015-16]Status: Disposed30/8/2022AY 2015-16
BROCADE COMMUNICATIONS SYSTEMS PRIVATE LIMITED,BENGLURU vs PRINCIPAL COMMISSIONER OF INCOME TAX-1, BENGALURU
ITA 656/BANG/2021[2013-14]Status: Disposed30/8/2022AY 2013-14
ARM EMBEDDED TECHNOLOGIES PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1(1)(1), BENGALURU
ITA 235/BANG/2021[2016-17]Status: Disposed30/8/2022AY 2016-17
M/S. EDUNXT GLOBAL SDN. BHD.,MALAYSIA vs ASSISTANT COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CIRCLE- 1(1), BANGALORE
ITA 2529/BANG/2019[2016-17]Status: Disposed30/8/2022AY 2016-17
SRI C ASWATHANARAYANA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(4), BANGALORE
ITA 2584/BANG/2018[2009-10]Status: Disposed30/8/2022AY 2009-10
SRI C ASWATHANARAYANA,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1(1), BANGALORE
ITA 2583/BANG/2018[2008-09]Status: Disposed30/8/2022AY 2008-09
GMR POCHANPALLI EXPRESSWAYS LIMITED,BENGALURU vs PRINCIPAL COMMISSIONER OF INCOME TAX, BENGALURU
ITA 363/BANG/2022[2017-18]Status: Disposed29/8/2022AY 2017-18
DINESH KUMAR SINGHI,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1(1)(2), BANGALORE
ITA 379/BANG/2020[2013-14]Status: Disposed29/8/2022AY 2013-14
DINESH KUMAR SINGHI,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1(1)(2), BANGALORE
ITA 378/BANG/2020[2012-13]Status: Disposed29/8/2022AY 2012-13
