← All Benches
ITAT Bangalore Bench
18,481 judgments
KARNATAKA GRAMEEN BANK,BANDIHOLE vs ASSISTANT COMMISSIONER OF INCOME TAX CPC-TDS, GHAZIABAD
ITA 601/BANG/2022[2014-15(26Q-Q2)]Status: Disposed5/9/2022
KARNATAKA GRAMEEN BANK,BANDIHOLE vs ASSISTANT COMMISSIONER OF INCOME TAX CPC-TDS, GHAZIABAD
ITA 600/BANG/2022[2014-15(26Q-Q1)]Status: Disposed5/9/2022
KARNATAKA GRAMEEN BANK,BANDIHOLE vs ASSISTANT COMMISSIONER OF INCOME TAX CPC-TDS, GHAZIABAD
ITA 599/BANG/2022[2013-14(26Q-Q3)]Status: Disposed5/9/2022
KARNATAKA GRAMEEN BANK,BALEHONNUR vs ASSISTANT COMMISSIONER OF INCOME TAX CPC-TDS, GHAZIABAD
ITA 598/BANG/2022[2015-16(26Q-Q1)]Status: Disposed5/9/2022
KARNATAKA GRAMEEN BANK,BALEHONNUR vs ASSISTANT COMMISSIONER OF INCOME TAX CPC-TDS, GHAZIABAD
ITA 597/BANG/2022[2013-14(26Q-Q4)]Status: Disposed5/9/2022
KARNATAKA GRAMEEN BANK,BALEHONNUR vs ASSISTANT COMMISSIONER OF INCOME TAX CPC-TDS, GHAZIABAD
ITA 596/BANG/2022[2013-14(26Q-Q3)]Status: Disposed5/9/2022
KARNATAKA GRAMEEN BANK,BAGESHPURA vs ASSISTANT COMMISSIONER OF INCOME TAX CPC-TDS, GHAZIABAD
ITA 595/BANG/2022[2015-16(26Q-Q2)]Status: Disposed5/9/2022
KARNATAKA GRAMEEN BANK,ARASIKERE vs ASSISTANT COMMISSIONER OF INCOME TAX CPC-TDS, GHAZIABAD
ITA 594/BANG/2022[2015-16(26Q-Q4)]Status: Disposed5/9/2022
KARNATAKA GRAMEEN BANK,ARASIKERE vs ASSISTANT COMMISSIONER OF INCOME TAX CPC-TDS, GHAZIABAD
ITA 593/BANG/2022[2013-14(26Q-Q4)]Status: Disposed5/9/2022
SRI. M. NAGARAJA,MYSORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 2(1), MYSORE
ITA 1905/BANG/2019[1999-2000]Status: Disposed5/9/2022AY 1999-2000
SRI. P. VIJAYAKUMAR,BANGALORE vs INCOME TAX OFFICER, WARD - 2(2)(3), BANGALORE
ITA 1104/BANG/2019[2016-17]Status: Disposed5/9/2022AY 2016-17
SMT. NANDINI V. KALGUTKAR,MANGALORE vs ITO, MANGALORE
ITA 802/BANG/2014[2008-09]Status: Disposed5/9/2022AY 2008-09
GMR ENERGY LIMITED,BENGALURU vs ASSISTANT DIRECTOR INCOME TAX, CPC, BANGALORE
ITA 526/BANG/2022[2020-21]Status: Disposed2/9/2022AY 2020-21
GMR ENERGY LIMITED,BENGALURU vs ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALORE
ITA 513/BANG/2022[2019-20]Status: Disposed2/9/2022AY 2019-20
M/S. ETA STAR INFOPARK,BENGALURU vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, BENGALURU-1, BENGALURU
ITA 248/BANG/2021[2016-17]Status: Disposed2/9/2022AY 2016-17
M/S. ETA STAR INFOPARK,BENGALURU vs PRINCIPAL COMMISSIONER OF INCOME TAX-1, BENGALURU
ITA 415/BANG/2020[2015-16]Status: Disposed2/9/2022AY 2015-16
SRI C ANIL RAHASHEKAR,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE
ITA 1733/BANG/2018[2008-09]Status: Disposed2/9/2022AY 2008-09
MICROLAND FOUNDATION,BANGALORE vs THE INCOME TAX OFFICER (EXEMPTIONS), WARD-2, BANGALORE
ITA 411/BANG/2022[2017-18]Status: Disposed1/9/2022AY 2017-18
MICROLAND FOUNDATION,BANGALORE vs THE INCOME TAX OFFICER (EXEMPTIONS), WARD-2, BANGALORE
ITA 410/BANG/2022[2017-18]Status: Disposed1/9/2022AY 2017-18
SCHNEIDER ELECTRIC IT BUSINESS INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, LTU, CIRCLE-2, BANGALORE
ITA 185/BANG/2022[2017-18]Status: Disposed1/9/2022AY 2017-18