HOTEL HEMALA PRIVATE LIMITED,BANGALORE vs. THE INCOME TAX OFFICER WARD-3(1)(3), BANGALORE
ITA 228/BANG/2019Status: DisposedITAT Bangalore27 December 2021AY 2015-161 pages
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Income Tax Appellate Tribunal, ‘A’ BENCH : BANGALORE
Before: SHRI N.V. VASUDEVAN & SHRI CHANDRA POOJARI
For Appellant: Shri Siva Prasad Reddy, ITP
For Respondent: Shri Sankar Ganesh K, JCIT (DR)
Hearing: 16.12.2021Pronounced: 27.12.2021
Per Chandra Poojari, Accountant Member:
1.
This appeal by the assessee is directed against the order of CIT(A)-3, Bangalore dated 16/11/2018 for the assessment year 2015-16.
2.
The assessee raised following grounds:-
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