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Income Tax Appellate Tribunal, “C’’ BENCH: BANGALORE
Before: SHRI GEORGE GEORGE K. & SHRI B.R. BASKARAN
All these appeals are directed against the order passed by Ld. CIT(A)-9 and it relates to the assessment year 2011-12.
At the time of hearing, the assessee has filed a letter submitting that it is withdrawing all these appeals.
Ld. D.R. did not object to the same. Accordingly, we allow the assessee to withdraw all these appeals. to 55/Bang/2021 M/s. Adarsh International, Bangalore
Page 2 of 2 4. In the result, the appeals filed by the assessee are dismissed as withdrawn.
Order pronounced in the open court on 20th Oct, 2021