← All Benches
ITAT Bangalore Bench
18,481 judgments
ASPIRATION ADVERTISING PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL PROCESSING CENTRE, BANGALORE
ITA 341/BANG/2021[2019-20]Status: Disposed12/10/2021AY 2019-20
ASPIRATION ADVERTISING PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL PROCESSING CENTRE, BANGALORE
ITA 340/BANG/2021[2018-19]Status: Disposed12/10/2021AY 2018-19
M/S. TEEKAYS FURNITURE SOLUTIONS PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER, TDS, WARD-3(3), BANGALORE
ITA 334/BANG/2021[2015-16 (26Q-Q4)]Status: Disposed12/10/2021
M/S. NIRMAL ENVIRO SOLUTIONS PRIVATE LIMITED,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-5(1)(1), BANGALORE
ITA 315/BANG/2021[2018-19]Status: Disposed12/10/2021AY 2018-19
KONTOOR BRANDS INDIA PRIVATE LIMITED (FORMERLY KNOWN AS VF BRANDS INDIA PRIVATE LIMITED),BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1)(1), BANGALORE
ITA 287/BANG/2021[2016-17]Status: Disposed12/10/2021AY 2016-17
CISCO SYSTEMS INTERNATIONAL B.V.,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-1(1), BANGALORE
ITA 188/BANG/2021[2017-18]Status: Disposed12/10/2021AY 2017-18
M/S. PRATHAMIKA KRUSHI PATHINA SAHAKARA SANGHA NIYAMITHA MAILANAYAKANAHALLI,RAMANAGARA vs INCOME TAX OFFICER, WARD-1, RAMNAGAR
ITA 134/BANG/2021[2018-19]Status: Disposed12/10/2021AY 2018-19
SRI. MORAPAKKAM JOSIAM ARAVIND,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 3(2)(1), BENGALURU
ITA 467/BANG/2020[2016-17]Status: Disposed12/10/2021AY 2016-17
SRI BYRAVA CIVIL ENGINEERING WORKS,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-7(2)(1), BANGALORE
ITA 343/BANG/2019[2013-14]Status: Disposed12/10/2021AY 2013-14
M/S. TEAM 3 ENGINEERS & BUILDERS,BANGALORE vs THE INCOME TAX OFFICER, WARD- 6(4), BANGALORE
ITA 2562/BANG/2019[2006-07]Status: Disposed12/10/2021AY 2006-07
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 1(1)(1), BANGALORE vs M/S. ATRIA POWER CORPORATION PRIVATE LIMITED, BANGALORE
ITA 1097/BANG/2019[2014-15]Status: Disposed12/10/2021AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 1(1)(1), BANGALORE vs M/S. ATRIA POWER CORPORATION PRIVATE LIMITED, BANGALORE
ITA 1096/BANG/2019[2013-14]Status: Disposed12/10/2021AY 2013-14
SRI. N N CHANDRASHEKAR,MADIKERI vs ITO, MADIKERI
ITA 844/BANG/2016[2008-09]Status: Disposed12/10/2021AY 2008-09
M/S. THE CONTENENTAL RESTAURANT & CAFE CO.,BENGALURU vs CENTRALIZED PROCESSING CENTER, BANGALORE
ITA 388/BANG/2021[2019-20]Status: Disposed11/10/2021AY 2019-20
BEVEL GEARS (INDIA) PRIVATE LIMITED,BENGALURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(2), BANGALORE
ITA 376/BANG/2021[2017-18]Status: Disposed11/10/2021AY 2017-18
M/S. JANA URBAN SERVICES FOR TRANSFORMATION PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE
ITA 307/BANG/2021[2017-18]Status: Disposed11/10/2021AY 2017-18
SRI. SHAILESH LAXMICHAND CHHEDA SHAH,VIJAYAPURA vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, HUBBALLI
ITA 250/BANG/2021[2016-17]Status: Disposed11/10/2021AY 2016-17
SHRI. M.S. AMARNATH,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(3)(1), BANGALORE
ITA 710/BANG/2020[2012-13]Status: Disposed11/10/2021AY 2012-13
M/S. HUBLI SARAKU SAGANIKEDARARA SAHAKRI PATTINA SANGHA NIYAMIT,HUBLI vs INCOME TAX OFFICER, WARD- 1(3), HUBBALLI
ITA 635/BANG/2020[2014-15]Status: Disposed11/10/2021AY 2014-15
JAIN SHASHAN SEVA SAMITI (TRUST),BANGALORE vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
ITA 632/BANG/2020[2020-21]Status: Disposed11/10/2021AY 2020-21
