← All Benches

ITAT Bangalore Bench

18,481 judgments

M/S. PANAJE CABANK LIMITED,PUTTUR vs INCOME TAX OFFICER, WARD - 1, PUTTUR

ITA 207/BANG/2020[2016-17]Status: Disposed11/10/2021AY 2016-17

M/S INDIABUILD HOMES PRIVATE LIMITED,BANGALORE vs INCOME TAX OFFICER WARD-3(1)(1), BANGALORE

ITA 86/BANG/2019[2015-16]Status: Disposed11/10/2021AY 2015-16

SR. N PRATHAP KUMAR,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(2)(1), BANGALORE

ITA 751/BANG/2019[2013-14]Status: Disposed11/10/2021AY 2013-14

SHRI. H.S. ABDUL HAKEEM,BENGALURU vs THE INCOME TAX OFFICER, WARD - 5(3)(1), BENGALURU

ITA 2379/BANG/2019[2009-10]Status: Disposed11/10/2021AY 2009-10

M/S. BRIGADE ENTERPRISES LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 2(3), BANGALORE

ITA 2364/BANG/2019[2013-14]Status: Disposed11/10/2021AY 2013-14

MR. VENKATESH E (HUF),BENGALURU vs COMMISSIONER OF INCOME TAX, APPEALS - 3, BANGALORE

ITA 2297/BANG/2019[2015-16]Status: Disposed11/10/2021AY 2015-16

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(2), BANGALORE vs M/S. BANGALORE TURF CLUB LIMITED, BANGALORE

ITA 2248/BANG/2019[2013-14]Status: Disposed11/10/2021AY 2013-14

BANGALORE TURF CLUB LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 1(1)(2), BENGALURU

ITA 1849/BANG/2019[2013-14]Status: Disposed11/10/2021AY 2013-14

DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE vs M/S INDIBUILD HOMES PVT LTD, BANGALORE

ITA 184/BANG/2019[2015-16]Status: Disposed11/10/2021AY 2015-16

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 2(1)(2), BANGALORE vs M/S. CHAITHANYA PROJECTS PRIVATE LIMITED, BANGALORE

ITA 1350/BANG/2019[2014-15]Status: Disposed11/10/2021AY 2014-15

SOMCHAND GIRIRAJ GUPTA,VIJAYAPUR vs INCOME TAX OFFICER WARD- 1 & TPS, VIJAYAPUR

ITA 124/BANG/2019[2015-16]Status: Disposed11/10/2021AY 2015-16

ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE vs M/S CAUVERY AQUA PVT LTD, BANGALORE

ITA 68/BANG/2018[2012-13]Status: Disposed11/10/2021AY 2012-13

ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE vs M/S CAUVERY AQUA PVT LTD, BANGALORE

ITA 67/BANG/2018[2011-12]Status: Disposed11/10/2021AY 2011-12

SUNITA MADHOK,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(2)(1), BANGALORE

ITA 555/BANG/2018[2007-08]Status: Disposed11/10/2021AY 2007-08

SUNITA MADHOK,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(2)(1), BANGALORE

ITA 554/BANG/2018[2006-07]Status: Disposed11/10/2021AY 2006-07

M/S IBM SINGAPORE PTE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION) CIRCLE-1(1), BANGALORE

ITA 409/BANG/2018[2013-14]Status: Disposed11/10/2021AY 2013-14

M/S INDIAON TIME EXPRESS PVT LTD,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE

ITA 3444/BANG/2018[2013-14]Status: Disposed11/10/2021AY 2013-14

M/S FLIGHT RAJA TRAVELS PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE

ITA 135/BANG/2018[2014-15]Status: Disposed11/10/2021AY 2014-15

M/S INTEL TECHNOLOGY INDIA PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX LARGE TAX PAYERS UNIT CIRCLE-1, BANGALORE

ITA 1280/BANG/2018[2011-12]Status: Disposed11/10/2021AY 2011-12

M/S. INFOSYS BPO LINITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-1(1), BANGALORE

ITA 990/BANG/2017[2015-16]Status: Disposed11/10/2021AY 2015-16