← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S. INFOSYS BPO LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-1(1), BANGALORE
ITA 986/BANG/2017[2016-17]Status: Disposed11/10/2021AY 2016-17
M/S JAICO AUTOMOBILE ENGINEERING COMPANY PVT LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-11(5), BANGALORE
ITA 933/BANG/2017[2007-08]Status: Disposed11/10/2021AY 2007-08
M/S LIFESTYLE INTERNATIONAL PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE
ITA 2826/BANG/2017[2012-13]Status: Disposed11/10/2021AY 2012-13
GALAX SOLUTIONS INDIA PVT LTD,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(2), BENGALURU
ITA 2565/BANG/2017[2013-14]Status: Disposed11/10/2021AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE vs M/S LIFESTYLE INTERNATIONAL PVT LTD, BANGALORE
ITA 2473/BANG/2017[2012-13]Status: Disposed11/10/2021AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(2)(1), BANGALORE vs SHRI RAJASHEKAR S NAARGAL, BANGALORE
ITA 2128/BANG/2017[2012-13]Status: Disposed11/10/2021AY 2012-13
M/S BIESSE MANUFACTURING COMPANY PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 712/BANG/2016[2011-12]Status: Disposed11/10/2021AY 2011-12
M/S.LIFESTYLE INTERNATIONAL PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 2334/BANG/2016[2011-12]Status: Disposed11/10/2021AY 2011-12
M/S.LIFESTYLE INTERNATIONAL PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 2333/BANG/2016[2009-10]Status: Disposed11/10/2021AY 2009-10
ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE vs M/S. LIFESTYLE INTERNATIONAL (P) LTD., BANGALORE
ITA 2260/BANG/2016[2011-12]Status: Disposed11/10/2021AY 2011-12
KARNATAKA HOUSING BOARD,BANGALORE vs DDIT, BANGALORE
ITA 806/BANG/2014[2010-11]Status: Disposed11/10/2021AY 2010-11
KARNATAKA HOUSING BOARD vs ADDL.DIT,
ITA 394/BANG/2013[2009-10]Status: Disposed11/10/2021AY 2009-10
RAJIV KUMAR BHUTRA,BANGALORE vs THE INCOME TAX OFFICER, WARD- 5(2)(4), BANGALORE
ITA 48/BANG/2021[2013-14]Status: Disposed8/10/2021AY 2013-14
SRI RAJAT DEB,BANGALORE vs INCOME TAX OFFICER (INTERNATIONAL TAXATION), WARD- 1(1), BANGALORE
ITA 256/BANG/2021[2010-11]Status: Disposed8/10/2021AY 2010-11
SRI RAJAT DEB,BANGALORE vs INCOME TAX OFFICER (INTERNATIONAL TAXATION), WARD- 1(1), BANGALORE
ITA 255/BANG/2021[2009-10]Status: Disposed8/10/2021AY 2009-10
RAGHU BELAGODU (HUF),BANGALORE vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, BENGALURU
ITA 168/BANG/2021[2016-17]Status: Disposed8/10/2021AY 2016-17
M/S. MATHESON BOSANQUET ENTERPRISES PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 4(1)(2), BENGALURU
ITA 1908/BANG/2019[2016-17]Status: Disposed8/10/2021AY 2016-17
M/S. PRIMARY AGRICULTURAL CREDIT CO-OPERATIVE SERVICE SOCIETY LIMITED,BELTHANGADY vs INCOME TAX OFFICER, WARD- 1, PUTTUR
ITA 1306/BANG/2019[2016-17]Status: Disposed8/10/2021AY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(1), BANGALORE vs M/S TEJAS NETWORKS LIMITED, BANGALORE
ITA 3191/BANG/2018[2014-15]Status: Disposed8/10/2021AY 2014-15
M/S TEJAS NETWORKS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(1), BANGALORE
ITA 2848/BANG/2018[2014-15]Status: Disposed8/10/2021AY 2014-15