← All Benches

ITAT Bangalore Bench

18,481 judgments

SRI. GANGA POORNA PRASAD,MYSURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 2(1), MYSURU

ITA 41/BANG/2020[2009-10]Status: Disposed7/10/2021AY 2009-10

MRS. LAKSHMI NARICOMBU RAO,MANGALORE vs THE INCOME TAX OFFICER, WARD- 1(1), MANGALORE

ITA 2549/BANG/2019[2017-18]Status: Disposed7/10/2021AY 2017-18

MRS. LAKSHMI NARICOMBU RAO,MANGALORE vs THE INCOME TAX OFFICER, WARD- 1(1), MANGALORE

ITA 2548/BANG/2019[2016-17]Status: Disposed7/10/2021AY 2016-17

M/S FRIENDS VEENER & PLY,MANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX (INTL. TAXN), MANGALORE

ITA 3141/BANG/2018[2014-15]Status: Disposed7/10/2021AY 2014-15

M/S FRIENDS VEENER & PLY,MANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX ( INTL TAXN), MANGALORE

ITA 3140/BANG/2018[2014-15]Status: Disposed7/10/2021AY 2014-15

M/S. PAREXEL INTERNATIONAL CLINICAL RESEARCH PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-5(1)(2), BENGALURU

ITA 2634/BANG/2017[2013-14]Status: Disposed7/10/2021AY 2013-14

SRI SARAVU MAHALINGA BHAT FOUNDATION,BENGALURU vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), BENGALURU

ITA 274/BANG/2021[NA]Status: Disposed6/10/2021

DR. RAMESH KRISHNE GOWDA,DUNTHUR vs INCOME TAX OFFICER (INTERNATIONAL TAXATION) CIRCLE-1(1), BANGALORE

ITA 259/BANG/2021[2013-14]Status: Disposed6/10/2021AY 2013-14

DR. RAMESH KRISHNE GOWDA,DUNTHUR vs INCOME TAX OFFICER (INTERNATIONAL TAXATION), CIRCLE-1(1), BANGALORE

ITA 258/BANG/2021[2012-13]Status: Disposed6/10/2021AY 2012-13

DR. RAMESH KRISHNE GOWDA,DUNTHUR vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CIRCLE-1(1), BANGALORE

ITA 257/BANG/2021[2011-12]Status: Disposed6/10/2021AY 2011-12

M/S MFORMATION SOFTWARE TECHNOLOGIES INDIA PVT LTD,BANGALORE vs OFFICE OF THE COMMISSIONER OF INCOME TAX (A)-4, BANGALORE

ITA 450/BANG/2017[2010-11]Status: Disposed6/10/2021AY 2010-11

M/S MFORMATION SOFTWARE TECHNOLOGIES INDIA PVT LTD,BANGALORE vs COMMISSIONER OF INCOME TAX (APPEALS)-4, BANGALORE

ITA 1214/BANG/2017[2011-12]Status: Disposed6/10/2021AY 2011-12

M/S THE SANDUR MANGANESE & IRON ORES LTD.,SANDUR vs JCIT, BELLARY

ITA 1517/BANG/2015[2011-12]Status: Disposed6/10/2021AY 2011-12

M/S THE SANDUR MANGANESE & IRON ORES LTD.,SANDUR vs JCIT, BELLARY

ITA 1516/BANG/2015[2010-11]Status: Disposed6/10/2021AY 2010-11

M/S THE SANDUR MANGANESE & IRON ORES LTD.,SANDUR vs JCIT, BELLARY

ITA 1515/BANG/2015[2009-10]Status: Disposed6/10/2021AY 2009-10

THE SOUTH CANARA DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED,MANGALORE vs THE DIRECTOR OF INCOME TAX (INTELLIGENCE AND CRIMINAL INVESTIGATION), BANGALORE

ITA 384/BANG/2021[2009-10]Status: Disposed5/10/2021AY 2009-10

THE SOUTH CANARA DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED,MANGALORE vs THE DIRECTOR OF INCOME TAX (INTELLIGENCE AND CRIMINAL INVESTIGATION), BANGALORE

ITA 383/BANG/2021[2008-09]Status: Disposed5/10/2021AY 2008-09

THE SOUTH CANARA DISTRICT CENTRAL CO-OPERATIVE BANK LTD,MANGALORE vs THE DIRECTOR OF INCOME TAX (INTELLIGENCE AND CRIMINAL INVESTIGATION), BENGALURU

ITA 382/BANG/2021[2007-08]Status: Disposed5/10/2021AY 2007-08

THE SOUTH CANARA DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED,MANGALORE vs THE DIRECTOR OF INCOME TAX (INTELLIGENCE AND CRIMINAL INVESTIGATION), BENGALURU

ITA 381/BANG/2021[2006-07]Status: Disposed5/10/2021AY 2006-07

CSR EDUCATIONAL TRUST,BANGALORE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE

ITA 232/BANG/2021[NA]Status: Disposed5/10/2021