← All Benches
ITAT Bangalore Bench
18,481 judgments
THE SOUTH CANARA DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED,MANGALORE vs THE DIRECTOR OF INCOME TAX (INTELLIGENCE AND CRIMINAL INVESTIGATION), BANGALORE
ITA 177/BANG/2021[2013-14]Status: Disposed5/10/2021AY 2013-14
THE SOUTH CANARA DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED,MANGALORE vs THE DIRECTOR OF INCOME TAX (INTELLIGENCE AND CRIMINAL INVESTIGATION), BANGALORE
ITA 176/BANG/2021[2012-13]Status: Disposed5/10/2021AY 2012-13
THE SOUTH CANARA DISTRICT CENTRAL CO-OPERATIVE BANK LIMITED,MANGALORE vs THE DIRECTOR OF INCOME TAX (INTELLIGENCE AND CRIMINAL INVESTIGATION), BANGALORE
ITA 175/BANG/2021[2011-12]Status: Disposed5/10/2021AY 2011-12
THE SOUTH CANARA DISTRICT CENTRAL CO-OPERATIVE BANK LTD,MANGALORE vs THE DIRECTOR OF INCOME TAX (INTELLIGENCE AND CRIMINAL INVESTIGATION), BENGALURU, BANGALORE
ITA 174/BANG/2021[2010-11]Status: Disposed5/10/2021AY 2010-11
M/S. ARISTA NETWORKS INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1(1)(1), BANGALORE
ITA 2440/BANG/2019[2015-16]Status: Disposed5/10/2021AY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, BELLARY vs SHRI VAZHYIEL HOUSE NARAYANAN KUTTY MENON, BELLARY
ITA 1545/BANG/2018[2014-15]Status: Disposed5/10/2021AY 2014-15
AUTODESK INDIA PVT LTD,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BENGALURU
ITA 2675/BANG/2017[2013-14]Status: Disposed5/10/2021AY 2013-14
INCOME TAX OFFICER WARD-6(2)(4), BANGALORE vs M/S BEL EMPLOYEES HOUSE BUILDING CO-OPERATIVE SOCIETY LTD, BANGALORE
ITA 1586/BANG/2017[2009-10]Status: Disposed5/10/2021AY 2009-10
SHREE VENKATA SAI SEVA TRUST,CHITRADURGA vs CIT, BANGALORE
ITA 1260/BANG/2016[N.A.]Status: Disposed5/10/2021
SHRI.SURESH NAGARAJA RAO KESTUR,BANGALORE vs THE INCOME TAX OFFICER WARD-5(3)(3), BANGALORE
ITA 367/BANG/2018[2013-14]Status: Disposed4/10/2021AY 2013-14
M/S. WATERS (INDIA) PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 7(1)(2), BANGALORE
ITA 2617/BANG/2019[2011-12]Status: Disposed1/10/2021AY 2011-12
M/S. WATERS (INDIA) PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 12(5), BANGALORE
ITA 2616/BANG/2019[2010-11]Status: Disposed1/10/2021AY 2010-11
SRI. RAMAKRISHNA NISHTALA,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 7(1)(2), BANGALORE
ITA 164/BANG/2020[2016-17]Status: Disposed30/9/2021AY 2016-17
M/S. UNITED SPIRITS LIMITED (SUCCESSOR TO SHAW WALLACE DISTILLERIES LIMITED),BANGALORE vs JOINT COMMISSIONER OF INCOME TAX, SPECIAL RANGE- 7, BANGALORE
ITA 135/BANG/2020[2004-05]Status: Disposed30/9/2021AY 2004-05
ASHA BUSINESS CENTRE PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 11(1), BANGALORE
ITA 963/BANG/2019[2012-13]Status: Disposed30/9/2021AY 2012-13
M/S. ODIYOOR SRI VIVIDODDESHA SOUHARDHA SAHAKARI NIYAMITHA,BANTWAL vs THE INCOME TAX OFFICER, WARD - 2(4), MANGALURU
ITA 880/BANG/2019[2015-16]Status: Disposed30/9/2021AY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1, BELLARY vs SHRI. HOTHUR MOHAMED IQBAL, BALLARI
ITA 2370/BANG/2019[2015-16]Status: Disposed30/9/2021AY 2015-16
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1(1)(2), BANGALORE vs M/S. BHARAT FRITZ WERNER LIMITED, BANGALORE
ITA 2247/BANG/2019[2013-14]Status: Disposed30/9/2021AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1(1)(2), BANGALORE vs M/S. BHARAT FRITZ WERNER LIMITED, BANGALORE
ITA 2246/BANG/2019[2012-13]Status: Disposed30/9/2021AY 2012-13
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1(1)(2), BANGALORE vs M/S. BHARAT FRITZ WERNER LIMITED, BANGALORE
ITA 2245/BANG/2019[2011-12]Status: Disposed30/9/2021AY 2011-12
