← All Benches
ITAT Bangalore Bench
18,481 judgments
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1(1)(2), BANGALORE vs M/S. BHARAT FRITZ WERNER LIMITED, BANGALORE
ITA 2244/BANG/2019[2010-11]Status: Disposed30/9/2021AY 2010-11
M/S. BHARARTH FRITZ WERNER LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1(1)(2), BANGALORE
ITA 2049/BANG/2019[2014-15]Status: Disposed30/9/2021AY 2014-15
M/S. BHARATH FRITZ WERNER LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 2(1)(1), BANGALORE
ITA 2048/BANG/2019[2012-13]Status: Disposed30/9/2021AY 2012-13
M/S. BHARATH FRITZ WERNER LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 11(2), BANGALORE
ITA 2047/BANG/2019[2011-12]Status: Disposed30/9/2021AY 2011-12
M/S. BHARATH FRITZ WERNER LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 11(2), BANGALORE
ITA 2046/BANG/2019[2010-11]Status: Disposed30/9/2021AY 2010-11
M/S. CISCO SYSTEMS INTERNATIONAL B.V.,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE- 1(1), BENGALURU
ITA 1415/BANG/2019[2016-17]Status: Disposed30/9/2021AY 2016-17
SHRI MANJUNATH MYSORE CHELUVE URS,BANGALORE vs THE INCOME TAX OFFICER WARD-7(2)(3), BANGALORE
ITA 2644/BANG/2018[2013-14]Status: Disposed30/9/2021AY 2013-14
M/S UNBXD SOFTWARE PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE
ITA 2535/BANG/2018[2015-16]Status: Disposed30/9/2021AY 2015-16
M/S GLOBAL ASSOCIATES,BANGALORE vs DCIT, BANGALORE
ITA 602/BANG/2015[2005-06]Status: Disposed30/9/2021AY 2005-06
ABB LTD.,BANGALORE vs ADDL. CIT, BANGALORE
ITA 1129/BANG/2009[2005-06]Status: Disposed30/9/2021AY 2005-06
UDUPI SRI ADMAR MUTT EDUCATION COUNCIL,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, EXEMPTIONS, CIRCLE-1, BANGALORE
ITA 714/BANG/2020[2012-13]Status: Disposed29/9/2021AY 2012-13
INCOME TAX OFFICER, WARD - 3(2)(3), BANGALORE vs SRI MADE GOWDA THIBBE GOWDA, BANGALORE
ITA 910/BANG/2019[2008-09]Status: Disposed29/9/2021AY 2008-09
AMETEK INSTRUMENTS INDIA PVT. LTD.,BANGALORE vs ASST.C.I.T., BANGALORE
ITA 499/BANG/2016[2011-12]Status: Disposed29/9/2021AY 2011-12
ASST.C.I.T., BANGALORE vs M/S AMETEK INSTRUMENTS INDIA PRIVATE LIMITED, BANGALORE
ITA 398/BANG/2016[2011-12]Status: Disposed29/9/2021AY 2011-12
M/S.KRONOS SYSTEMS INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE
ITA 2301/BANG/2016[2012-13]Status: Disposed29/9/2021AY 2012-13
M/S. ABB LIMITED(FORMERLY ASEA BROWN BOVERI LIMITED),BANGALORE vs ACIT, BANGALORE
ITA 1227/BANG/2007[2004-05]Status: Disposed29/9/2021AY 2004-05
OLF (INDIA) SOFTWARE PRIVATE LIMITED,ULSOOR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5(1)(2), BANGALORE
ITA 182/BANG/2021[2016-17]Status: Disposed28/9/2021AY 2016-17
M/S APS STEEL PVT LTD,BANGALORE vs THE INCOME TAX OFFICER WARD-1(1)(2), BANGALORE
ITA 816/BANG/2019[2015-16]Status: Disposed28/9/2021AY 2015-16
M/S APS STEEL PVT LTD,BANGALORE vs THE INCOME TAX OFFICER WARD-1(1)(2), BANGALORE
ITA 815/BANG/2019[2011-12]Status: Disposed28/9/2021AY 2011-12
M/S APS STEEL PRIVATE LIMITED (FORMERLY KNOWN AS M/S. APS STEELS LIMITED),BANGALORE vs THE INCOME TAX OFFICER WARD-1(1)(2), BANGALORE
ITA 814/BANG/2019[2010-11]Status: Disposed28/9/2021AY 2010-11