← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S. WATERS (INDIA) PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 12(5), BENGALURU
ITA 2349/BANG/2019[2009-10]Status: Disposed28/9/2021AY 2009-10
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 4(1)(1), BANGALORE vs M/S. KARNATAKA WILDLIFE RESORTS PRIVATE LIMITED, BANGALORE
ITA 1560/BANG/2019[2015-16]Status: Disposed28/9/2021AY 2015-16
INCOME TAX OFFICER, WARD - 1(1)(2), BANGALORE vs M/S. APS STEEL PRIVATE LIMITED, BANGALORE
ITA 1073/BANG/2019[2015-16]Status: Disposed28/9/2021AY 2015-16
INCOME TAX OFFICER, WARD - 1(1)(2), BANGALORE vs M/S. APS STEEL PRIVATE LIMITED, BANGALORE
ITA 1072/BANG/2019[201-12]Status: Disposed28/9/2021
INCOME TAX OFFICER, WARD - 1(1)(2), BANGALORE vs M/S. APS STEEL PRIVATE LIMITED, BANGALORE
ITA 1071/BANG/2019[2010-11]Status: Disposed28/9/2021AY 2010-11
M/S. HASANA VALAYA ADIKE BELAGARARA SAHAKARA SANGHA NIYAMITHA,SHIVAMOGGA vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 1, SHIVAMOGGA
ITA 1029/BANG/2019[2014-15]Status: Disposed28/9/2021AY 2014-15
M/S. HASANA VALAYA ADIKE BELAGARARA SAHAKARA SANGHA NIYAMITHA,SHIVAMOGGA vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1, SHIVAMOGGA
ITA 1028/BANG/2019[2013-4]Status: Disposed28/9/2021
M/S. HASANA VALAYA ADIKE BELAGARARA SAHAKARA SANGHA NIYAMITHA,SHIVAMOGGA vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1, SHIVAMOGGA
ITA 1027/BANG/2019[2012-13]Status: Disposed28/9/2021AY 2012-13
M/S. HASANA VALAYA ADIKE BELAGARARA SAHAKARA SANGHA NIYAMITHA,SHIVAMOGGA vs THE INCOME TAX OFFICER, WARD- 2, SHIVAMOGGA
ITA 1026/BANG/2019[2011-12]Status: Disposed28/9/2021AY 2011-12
THE DEPUTY COMMISSIONER OF INCOME TAX (E) CIRCLE-1, BANGALORE vs M/S KARNATAKA STATE ROAD TRANSPORT CORPORATION, BANGALORE
ITA 943/BANG/2018[2014-15]Status: Disposed28/9/2021AY 2014-15
THE DEPUTY COMMISSIONER OF INCOME TAX (E) CIRCLE-1, BANGALORE vs M/S KARNATAKA STATE ROAD TRANSPORT CORPORATION, BANGALORE
ITA 941/BANG/2018[2012-13]Status: Disposed28/9/2021AY 2012-13
DEPUTY COMMISSIONER OF INCOME-TAX, (EXEMPTIONS), CIRCLE-1, BENGALURU vs M/S. KARNATAKA STATE ROAD TRANSPORT CORPORATION, BENGALURU
ITA 727/BANG/2018[2011-12]Status: Disposed28/9/2021AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTIONS) CIRCLE, BANGALORE vs M/S KARNATAKA STATE ROAD TRANSPORT COPORATION, BANGALORE
ITA 726/BANG/2018[2010-11]Status: Disposed28/9/2021AY 2010-11
M/S KARNATAKA STATE ROAD TRANSPORT CORPORATION,BANGALORE vs THE ADDITIONAL DIRECTOR OF INCOME TAX (EXEMPTIONS) RANGE-17, BANGALORE
ITA 721/BANG/2018[2011-12]Status: Disposed28/9/2021AY 2011-12
M/S KARNATAKA STATE ROAD TRANSPORT CORPORATION,BANGALORE vs THE DEPUTY DIRECTOR OF INCOME TAX (EXEMPTIONS) CIRCLE-17(1), BANGALORE
ITA 720/BANG/2018[2010-11]Status: Disposed28/9/2021AY 2010-11
M/S SEARCH ENGINE CONSULTANTS,BANGALORE vs INCOME TAX OFFICER WARD-7(2)(4), BANGALORE
ITA 451/BANG/2018[2013-14]Status: Disposed28/9/2021AY 2013-14
M/S EIT SERVICES INDIA PRIVATE LIMITED,BANGALORE vs JOINT COMMISSIONER OF INCOME TAX SPECIAL RANGE-2, BANGALORE
ITA 3399/BANG/2018[2014-15]Status: Disposed28/9/2021AY 2014-15
THE KARNATAKA BANK LIMITED,MANGALORE vs PRINCIPAL COMMISSIONER OF INCOME TAX, MANGALORE
ITA 2024/BANG/2018[2014-15]Status: Disposed28/9/2021AY 2014-15
M/S KARNATAKA STATE ROAD TRANSPORT CORPORATION,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX (E) CIRCLE-1, BANGALORE
ITA 1068/BANG/2018[2014-15]Status: Disposed28/9/2021AY 2014-15
M/S KARNATAKA STATE ROAD TRANSPORT CORPORATION,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTIONS) CIRCLE-1, BANGALORE
ITA 1066/BANG/2018[2012-13]Status: Disposed28/9/2021AY 2012-13
