← All Benches
ITAT Bangalore Bench
18,481 judgments
JERRY MATHEW ELIAS KOVOOR,BENGALURU vs INCOME TAX OFFICER, INTERNATIONAL TAXATION, WARD- 1(2), BANGALORE
ITA 151/BANG/2021[2017-18]Status: Disposed27/9/2021AY 2017-18
SMT. PUNDALEEKA GEETHA,BANGALORE vs INCOME TAX OFFICER, (INTERNATIONAL TAXATION), WARD-1(1), BANGALORE
ITA 135/BANG/2021[2016-17]Status: Disposed27/9/2021AY 2016-17
SRI MURALI L,BANGALORE vs INCOME TAX OFFICER, WARD- 14(7), BANGALORE
ITA 455/BANG/2020[2006-07]Status: Disposed27/9/2021AY 2006-07
SHRI BASAVARAJ GURUNANJAIAH HIREMATH,GULBARGA vs THE INCOME TAX OFFICER WARD-1 & TPS, GULBARGA
ITA 368/BANG/2019[2016-17]Status: Disposed27/9/2021AY 2016-17
SHRI KESHAVA B A AND SHRI BALAJI B A (LEGAL HEIRS OF LATE SHRI B R ANANTHARAM),BANGALORE vs INCOME TAX OFFICER, WARD- 3(2)(1), BANGALORE
ITA 2307/BANG/2019[2008-09]Status: Disposed27/9/2021AY 2008-09
M/S MEENAXI BUILDING SOLUTIONS PVT LTD,BANGALORE vs THE INCOME TAX OFFICER WARD-4(1)(4), BANGALORE
ITA 686/BANG/2018[2013-14]Status: Disposed27/9/2021AY 2013-14
M/S MEENAXI BUILDING SOLUTIONS PVT LTD,BANGALORE vs THE INCOME TAX OFFICER WARD-4(1)(4), BANGALORE
ITA 685/BANG/2018[2011-12]Status: Disposed27/9/2021AY 2011-12
M/S MPLEX NETWORKS PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-4(1)(4), BANGALORE
ITA 3371/BANG/2018[2014-15]Status: Disposed27/9/2021AY 2014-15
M/S MPLEX NETWORKS PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-4(1)(2), BANGALORE
ITA 3370/BANG/2018[2013-14]Status: Disposed27/9/2021AY 2013-14
SRI RAMAIAH HARISH,BANGALORE vs INCOME TAX OFFICER WARD-7(2)(4), BANGALORE
ITA 789/BANG/2019[2015-16]Status: Disposed24/9/2021AY 2015-16
S.RAMESH,BANGALORE vs INCOME TAX OFFICER WARD-4(3)(5), BANGALORE
ITA 485/BANG/2019[2013-14]Status: Disposed24/9/2021AY 2013-14
M/S TOYOTA BOSHOKU AUTOMOTIVE INDIA PVT LTD,RAMANAGAR vs DEPUTY COMMISSIONER OF INCOME TAX LTU, BANGALORE
ITA 1704/BANG/2018[2012-13]Status: Disposed24/9/2021AY 2012-13
ITO, MYSORE vs P.H. CHANDRASHEKAR, MYSORE
ITA 1080/BANG/2015[2011-12]Status: Disposed24/9/2021AY 2011-12
M/S. AUTODESK INDIA PVT LTD,BENGALURU vs INCOME TAX, WARD-1(1)(1), BENGALURU
ITA 42/BANG/2019[2014-15]Status: Disposed23/9/2021AY 2014-15
SHRI. ZAKARIA BAJPE,MANGALURU vs THE COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), BANGALORE
ITA 57/BANG/2021[2015-16]Status: Disposed23/9/2021AY 2015-16
UNITED SPIRITS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-7(1)(1), BANGALORE
ITA 148/BANG/2021[2006-07]Status: Disposed23/9/2021AY 2006-07
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1(2)(2), BANGALORE vs M/S. NITESH INFRASTRUCTURE & CONSTRUCTIONS, BANGALORE
ITA 1039/BANG/2019[2012-13]Status: Disposed23/9/2021AY 2012-13
M/S NAMDHARI SEEDS PVT LTD,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(1)(2), BANGALORE
ITA 830/BANG/2018[2011-12]Status: Disposed23/9/2021AY 2011-12
M/S HOME STUDIO INDIA PT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE
ITA 754/BANG/2017[2012-13]Status: Disposed23/9/2021AY 2012-13
VF BRANDS INDIA PRIVATE LIMITED,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-7(1)(2), BANGALORE
ITA 1285/BANG/2017[2012-13]Status: Disposed23/9/2021AY 2012-13