← All Benches

ITAT Bangalore Bench

18,481 judgments

M/S. RAO & VENKATESULU,BANGALORE vs INCOME TAX OFFICER, WARD- 2(3)(2), BANGALORE

ITA 305/BANG/2021[2016-17]Status: Disposed22/9/2021AY 2016-17

NIKHARA SOUHARDA CREDIT CO-OPERATIVE LIMITED,BENGALURU vs THE INCOME TAX OFFICER, WARD- 5(2)(5), BENGALURU

ITA 630/BANG/2020[2014-15]Status: Disposed22/9/2021AY 2014-15

NIKHARA SOUHARDA CREDIT CO-OPERATIVE LIMITED,BENGALURU vs THE INCOME TAX OFFICER, WARD- 5(2)(5), BENGALURU

ITA 629/BANG/2020[2013-14]Status: Disposed22/9/2021AY 2013-14

M/S. AGRICULTURAL PRODUCE MARKETING COMMITTEE,CHITRADURGA vs INCOME TAX OFFICER, WARD-1, CHITRADURGA

ITA 395/BANG/2020[2005-06]Status: Disposed22/9/2021AY 2005-06

M/S RAILWAY CO-OPERATIVE BANK LIMITED,MYSORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(1), MYSORE

ITA 905/BANG/2019[2012-13]Status: Disposed22/9/2021AY 2012-13

M/S. WIELAND METALS INDIA PRIVATE LIMITED,BANGALORE vs PRINCIPAL COMMISSIONER OF INCOME TAX, WARD- 7(1)(3), BANGALORE

ITA 2394/BANG/2019[2015-16]Status: Disposed22/9/2021AY 2015-16

SMT KUSHALAPPA SAVITRI,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-6(3)(1), BANGALORE

ITA 2236/BANG/2018[2013-14]Status: Disposed22/9/2021AY 2013-14

ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(2), BANGALORE vs M/S CENTURY REAL ESTATE HOLDINGS PVT LTD, BANGALORE

ITA 1592/BANG/2017[2011-12]Status: Disposed22/9/2021AY 2011-12

CENTURY REAL ESTATE HOLDINGS PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(2), BANGALORE

ITA 1590/BANG/2017[2010-11]Status: Disposed22/9/2021AY 2010-11

CENTURY REAL ESTATE HOLDINGS PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(2), BANGALORE

ITA 1589/BANG/2017[2011-12]Status: Disposed22/9/2021AY 2011-12

SRI SHARATH,BANGALORE vs ACIT, BANGALORE

ITA 1149/BANG/2009[2005-06]Status: Disposed21/9/2021AY 2005-06

M/S. LAM RESEARCH (INDIA) PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME-TAX, BANGALORE

ITA 2131/BANG/2016[2012-13]Status: Disposed20/9/2021AY 2012-13

KANDURI MARUTHI SHETTY,BELLARY vs THE INCOME TAX OFFICER, WARD-1 & TPS, BELLARY

ITA 371/BANG/2021[2017-18]Status: Disposed20/9/2021AY 2017-18

SHRI MATHAJI VIVIDODDESHA SOUHARDA SAHAKARI NIYAMITHA,BENGALURU vs INCOME TAX OFFICER, WARD- 2(2)(1), BANGALORE

ITA 360/BANG/2021[2017-18]Status: Disposed20/9/2021AY 2017-18

M/S. GOWDARA JAYADEVAPPA SILKS & SAREES,DAVANAGERE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, DAVANAGERE

ITA 304/BANG/2021[2006-07]Status: Disposed20/9/2021AY 2006-07

SHRI MATHAJI VIVIDODDESHA SOUHARDA SAHAKARI NIYAMITHA,BANGALORE vs INCOME TAX OFFICER, WARD-2(2)(1), BENGALURU

ITA 193/BANG/2021[2015-16]Status: Disposed20/9/2021AY 2015-16

NANJANGUD TALUK TEACHERS CO-OPERATIVE SOCIETY LIMITED,NANJANGUD vs THE INCOME TAX OFFICER, WARD-2(3), MYSORE

ITA 186/BANG/2021[2017-18]Status: Disposed20/9/2021AY 2017-18

KRS EDUCATION RURAL DEVELOPMENT TRUST,BANGALORE vs INCOME TAX OFFICER (EXEMPTIONS), WARD-1, BANGALORE

ITA 718/BANG/2020[2016-17]Status: Disposed20/9/2021AY 2016-17

SRI. OTMAL MUKESH KUMAR,CHIKMAGALUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 1, HASSAN

ITA 660/BANG/2020[2012-13]Status: Disposed20/9/2021AY 2012-13

SMT. ARIFA YASMEEN REPRESENTED BY GPA HOLDER MRS. FARHAT ALAM ARA,BANGALORE vs INCOME TAX OFFICER, WARD- 7(2)(1), BANGALORE

ITA 155/BANG/2020[2008-09]Status: Disposed20/9/2021AY 2008-09