← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S. HOLEBASAVESHWAR PETROLEUMS,VIJAYAPURA vs INCOME TAX OFFICER, WARD - 3, VIJAYAPURA
ITA 917/BANG/2019[2015-16]Status: Disposed20/9/2021AY 2015-16
M/S. THE TAPPERS SERVICE CO-OPERATIVE SOCIETY LIMITED,UDUPI vs INCOME TAX OFFICER, WARD- 2, UDUPI
ITA 1263/BANG/2019[2016-17]Status: Disposed20/9/2021AY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(2)(1), BANGALORE vs SRI C GANGADHARA MURTHY, BANGALORE
ITA 2637/BANG/2018[2011-12]Status: Disposed20/9/2021AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(2)(1), BANGALORE vs SRI C GANGADHARA MURTHY, BANGALORE
ITA 2636/BANG/2018[2010-11]Status: Disposed20/9/2021AY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(2)(1), BANGALORE vs SRI C GANGADHARA MURTHY, BANGALORE
ITA 2635/BANG/2018[2009-10]Status: Disposed20/9/2021AY 2009-10
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(2)(1), BANGALORE vs SRI CGANGADHARA MURTHY, BANGALORE
ITA 2634/BANG/2018[2010-11]Status: Disposed20/9/2021AY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(2)(1), BANGALORE vs SRI C GANGADHARA MURTHY, BANGALORE
ITA 2633/BANG/2018[2011-12]Status: Disposed20/9/2021AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(2)(1), BANGALORE vs SRI C GANGADHARA MURTHY, BANGALORE
ITA 2631/BANG/2018[2009-10]Status: Disposed20/9/2021AY 2009-10
M/S KARNATAKA STATE SEEDS CORPORATION LIMITED,BANGALORE vs PRINCIPAL COMMISSIONER OF INCOME TAX-4, BANGALORE
ITA 1070/BANG/2018[2013-14]Status: Disposed20/9/2021AY 2013-14
AUTODESK ASIA PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CIRCLE-1(1), BANGALORE
ITA 1861/BANG/2017[2014-15]Status: Disposed20/9/2021AY 2014-15
SRI K.RAMESH REDDY (HUF),BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1(2)(2), BANGALORE
ITA 1057/BANG/2017[2002-03]Status: Disposed20/9/2021AY 2002-03
M/S.WATERLINE HOTELS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 1689/BANG/2016[2012-13]Status: Disposed20/9/2021AY 2012-13
SRI.VENKATARAMANAPPA,BANGALORE vs THE INCOME TAX OFFICER WARD-3(2)(3), BANGALORE
ITA 304/BANG/2018[2009-10]Status: Disposed17/9/2021AY 2009-10
M/S. IHS GLOBAL PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1)(1), BENGALURU, BENGALURU
ITA 2550/BANG/2018[2012-13]Status: Disposed17/9/2021AY 2012-13
DCIT, BANGALORE vs M/S LAM RESEARCH (INDIA) PVT. LTD., BANGALORE
ITA 468/BANG/2016[2011-12]Status: Disposed17/9/2021AY 2011-12
LAM RESEARCH (INDIA) PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 405/BANG/2016[2011-12]Status: Disposed17/9/2021AY 2011-12
M/S.MARLABS SOFTWARE PVT. LTD.,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE
ITA 2029/BANG/2016[2012-13]Status: Disposed17/9/2021AY 2012-13
INCOME TAX OFFICER, WARD- 6(3)(2), BANGALORE vs M/S. THE PAVAGADA SOUHARDA MULTI PURPOSE CO-OPERATIVE LIMITED, BANGALORE
ITA 648/BANG/2020[2016-17]Status: Disposed16/9/2021AY 2016-17
M/S. INFOSYS BPM LIMITED (FORMERLY KNOWN AS INFOSYS BPO LIMITED, SUCCESSOR TO PAN FINANCIAL SHARED SERVICES INDIA PRIVATE LIMITED),BANGALORE vs JOINT COMMISSIONER OF INCOME TAX, SPECIAL RANGE- 3, BANGALORE
ITA 2372/BANG/2019[2008-09]Status: Disposed16/9/2021AY 2008-09
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(2)(1), BANGALORE vs M/S THE NATIONAL CO-OPERATIVE BANK LTD, BANGALORE
ITA 1523/BANG/2018[2014-15]Status: Disposed16/9/2021AY 2014-15