← All Benches
ITAT Bangalore Bench
18,481 judgments
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-5(2)(1), BANGALORE vs M/S THE NATIONAL CO-OPERATIVE BANK LTD, BANGALORE
ITA 1522/BANG/2018[2013-14]Status: Disposed16/9/2021AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-2(1)(1), BANGALORE vs M/S CHARTED HOUSING PVT LTD, BANGALORE
ITA 1922/BANG/2017[2013-14]Status: Disposed16/9/2021AY 2013-14
M/S. AVANZA MANAGEMENT CONSULTING LLP,BANGALORE vs COMMISSIONER OF INCOME TAX (APPEALS)-2, BANGALORE
ITA 597/BANG/2020[2016-17]Status: Disposed15/9/2021AY 2016-17
M/S. ORIGAMI CELLULO PRIVATE LIMITED,BENGALURU vs PRINCIPAL COMMISSIONER OF INCOME TAX - 5, BENGALURU
ITA 394/BANG/2020[2015-16]Status: Disposed15/9/2021AY 2015-16
MAROUGEN EDU FOUNDATION,BANGALORE vs THE PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), BANGALORE
ITA 163/BANG/2021[2016-17]Status: Disposed14/9/2021AY 2016-17
INCOME TAX OFFICER WARD-1(1)(2), BANGALORE vs M/S AMBIKA BULLION TRADING PRIVATE LIMITED, BANGALORE
ITA 115/BANG/2019[2015-16]Status: Disposed14/9/2021AY 2015-16
M/S CLOSURE SYSTEMS INTERNATIONAL INDIA PVT LTD,BANGALORE vs INCOME TAX OFFICER WARD-2(1)(1), BANGALORE
ITA 680/BANG/2017[2012-13]Status: Disposed14/9/2021AY 2012-13
TEJMAN WELFARE TRUST,GOA vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
ITA 150/BANG/2021[NA]Status: Disposed9/9/2021
TEJMAN WELFARE TRUST,GOA vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE
ITA 149/BANG/2021[NA]Status: Disposed9/9/2021
MR.HEMANTH PUTTANNACHETTY VISWANATH,BANGALORE vs INCOME TAX OFFICER WARD-5(2)(4), BANGALORE
ITA 3240/BANG/2018[2015-16]Status: Disposed8/9/2021AY 2015-16
M/S RNS INFRASTRUCTURE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE
ITA 319/BANG/2018[2014-15]Status: Disposed8/9/2021AY 2014-15
SHRI POTLURI RAMESH,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(2)(1), BANGALORE
ITA 2923/BANG/2018[2015-16]Status: Disposed8/9/2021AY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2(3), BANGALORE vs M/S RNS INFRASTRUCTURE LTD, BANGALORE
ITA 291/BANG/2018[2014-15]Status: Disposed8/9/2021AY 2014-15
M/S. SHELL MRPL AVIATION FUELS AND SERVICES LTD,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-6(1)(1), BENGALURU
ITA 2624/BANG/2018[2012-13]Status: Disposed8/9/2021AY 2012-13
M/S FIDELITY BUSINESS SERVICES INDIA PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE
ITA 2848/BANG/2017[2013-14]Status: Disposed8/9/2021AY 2013-14
M/S ARSHAD EXPORTS,HOSPET vs DCIT, BANGALORE
ITA 932/BANG/2015[2011-12]Status: Disposed8/9/2021AY 2011-12
AKARSH RESIDENCE PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1), BANGALORE
ITA 172/BANG/2021[2013-14]Status: Disposed7/9/2021AY 2013-14
AKARSH RESIDENCE PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1), BANGALORE
ITA 171/BANG/2021[2012-13]Status: Disposed7/9/2021AY 2012-13
AKARSH RESIDENCE PRIVATE LIMITED,BANGAORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1), BANGALORE
ITA 170/BANG/2021[2011-12]Status: Disposed7/9/2021AY 2011-12
AKARSH RESIDENCE PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1), BANGALORE
ITA 169/BANG/2021[2010-11]Status: Disposed7/9/2021AY 2010-11