← All Benches

ITAT Bangalore Bench

18,481 judgments

M/S. DAVANAM CONSTRUCTIONS PRIVATE LIMITED,BENGALURU vs DCIT, CIRCLE-2(1)(2), BENGALURU

ITA 314/BANG/2019[2013-14]Status: Disposed7/9/2021AY 2013-14

M/S. INVITROGEN BIOSERVICES INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 3(1)(1), BANGALORE

ITA 2587/BANG/2019[2015-16]Status: Disposed6/9/2021AY 2015-16

M/S. FLINT GROUP INDIA PRIVATE LIMITED,GUJARAT vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 3(1)(1), BENGALURU

ITA 2750/BANG/2017[2013-14]Status: Disposed6/9/2021AY 2013-14

MR. M J ARAVIN,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(3)(1), BANGALORE

ITA 1510/BANG/2017[2013-14]Status: Disposed6/9/2021AY 2013-14

SRI. ARSHAD ISPAT,HOSPET vs DCIT, BANGALORE

ITA 927/BANG/2015[2011-12]Status: Disposed6/9/2021AY 2011-12

SAMARPAN ASSOCIATION FOR CULTURE AND EDUCATION,BANGALORE vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BANGALORE

ITA 164/BANG/2021[NA]Status: Disposed3/9/2021

M/S. BELLARY EDUCATIONAL SERVICES TRUST,BELLARY vs THE DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTIONS), CIRCEL-1, MANGALORE

ITA 104/BANG/2021[2014-15]Status: Disposed3/9/2021AY 2014-15

M/S. KARNATAKA SOAPS & DETERGENTS LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, LTU, CIRCLE-1, BANGALORE

ITA 707/BANG/2020[2014-15]Status: Disposed3/9/2021AY 2014-15

M/S. KUBERAN,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX (CPC), BANGALORE

ITA 667/BANG/2020[2018-19]Status: Disposed3/9/2021AY 2018-19

M/S. MYNTRA DESIGNS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CIRCLE- 1, BANGALORE

ITA 600/BANG/2020[2014-15]Status: Disposed3/9/2021AY 2014-15

M/S. MYNTRA DESIGNS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CIRCLE- 1, BANGALORE

ITA 599/BANG/2020[2013-14]Status: Disposed3/9/2021AY 2013-14

M/S. MYNTRA DESIGNS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CIRCLE- 1(2), BANGALORE

ITA 598/BANG/2020[2012-13]Status: Disposed3/9/2021AY 2012-13

M/S. SHIMOGA DISTRICT CO-OPERATIVE CENTRAL BANK LIMITED,SHIMOGA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, SHIMOGA

ITA 478/BANG/2020[2007-08]Status: Disposed3/9/2021AY 2007-08

SREE SLN TRAVELS,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-4(3)(1), BANGALORE

ITA 704/BANG/2019[2013-14]Status: Disposed3/9/2021AY 2013-14

M/S. EIT SERVICES INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, SPECIAL RANGE - 2, BANGALORE

ITA 2498/BANG/2019[2015-16]Status: Disposed3/9/2021AY 2015-16

THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE- 1, MANGALURU vs SMT. SHABANA SHARIEF, MANGALORE

ITA 2458/BANG/2019[2013-14]Status: Disposed3/9/2021AY 2013-14

SRI. VIKAS KUMAR BOKARIA,BENGALURU vs COMMISSIONER OF INCOME TAX (APPEALS)-5, BENGALURU

ITA 3065/BANG/2018[2015-16]Status: Disposed3/9/2021AY 2015-16

THE PRIMARY CO-OPERATIVE AGRICULTURAL & RURAL DEVELOPMENT BANK LIMITED,SULLIA vs INCOME TAX OFFICER, WARD-1, PUTTUR

ITA 468/BANG/2020[2016-17]Status: Disposed2/9/2021AY 2016-17

M/S. CISCO SYSTEMS (INDIA) PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CIRCLE-1(1), BENGALURU

ITA 1793/BANG/2018[2015-16]Status: Disposed2/9/2021AY 2015-16

M/S. CISCO SYSTEMS (INDIA) PRIVATE LIMITED,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), CIRCLE-1(1), BENGALURU

ITA 1792/BANG/2018[2014-15]Status: Disposed2/9/2021AY 2014-15