← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S CISCO SYSTEMS INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION) CIRCLE-1(1), BANGALORE
ITA 1791/BANG/2018[2013-14]Status: Disposed2/9/2021AY 2013-14
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4(1)(1), BANGALORE vs M/S KARNATAKA AGRO INDUSTRIES CORPORATION LIMITED, BANGALORE
ITA 1223/BANG/2017[2012-13]Status: Disposed2/9/2021AY 2012-13
IRUDHAYARAJ MARIA RICHARD,BANGALOE vs THE INCOME TAX OFFICER, WARD-5(3)(1), BANGALORE
ITA 313/BANG/2021[2017-18]Status: Disposed1/9/2021AY 2017-18
IRUDHAYARAJ MARIA RICHARD,BANGALORE vs THE INCOME TAX OFFICER, WARD-5(3)(1), BANGALORE
ITA 312/BANG/2021[2017-18]Status: Disposed1/9/2021AY 2017-18
THE DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTIONS), CIRCLE- 1, BANGALORE vs M/S. CHILDRENS EDUCATION SOCIETY, BANGALORE
ITA 699/BANG/2020[2017-18]Status: Disposed1/9/2021AY 2017-18
THE DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTIONS), CIRCLE- 1, BANGALORE vs M/S. CHILDRENS EDUCATION SOCIETY, BANGALORE
ITA 698/BANG/2020[2016-17]Status: Disposed1/9/2021AY 2016-17
THE DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTIONS), CIRCLE- 1, BANGALORE vs M/S. CHILDRENS EDUCATIONS SOCIETY, BANGALORE
ITA 697/BANG/2020[2014-15]Status: Disposed1/9/2021AY 2014-15
M/S. EF INFORMATION SYSTEMS PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 11(3), BANGALORE
ITA 149/BANG/2020[2010-11]Status: Disposed1/9/2021AY 2010-11
SRI. NOOR AHMED,BANGALORE vs INCOME TAX OFFICER, WARD - 4(3)(3), BANGALORE
ITA 1346/BANG/2019[2013-14]Status: Disposed1/9/2021AY 2013-14
SRI ANANTHAPADMANABHA CREDIT CO-OPERATIVE SOCIETY LIMITED,KARKALA vs INCOME TAX OFFICER, WARD- 3, UDUPI
ITA 1256/BANG/2019[2016-17]Status: Disposed1/9/2021AY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(1)(1), BANGALORE vs M/S SI3D SYSTEMS PVT LTD, BANGALORE
ITA 340/BANG/2018[2012-13]Status: Disposed1/9/2021AY 2012-13
MR.SHIVAYOGI AMBARAYA TENGLI,GULBARGA vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, GULBARGA
ITA 1649/BANG/2018[2014-15]Status: Disposed1/9/2021AY 2014-15
M/S NORTHERN OPERATING SERVICES PVT LTD,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(1)(1), BANGALORE
ITA 759/BANG/2017[2012-13]Status: Disposed1/9/2021AY 2012-13
M/S TRELLEBARG INDUSTRIAL PRODUCTS INDIA PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-7(1)(1), BANGALORE
ITA 2645/BANG/2017[2013-14]Status: Disposed1/9/2021AY 2013-14
M/S DELL INTERNATIONAL SERVICES INDIA PRIVATE LIMITED,BANGALORE vs JCIT, BANGALORE
ITA 638/BANG/2016[2011-12]Status: Disposed1/9/2021AY 2011-12
JCIT, BANGALORE vs M/S DELL INTERNATIONAL SERVICES INDIA PVT. LTD., BANGALORE
ITA 593/BANG/2016[2011-12]Status: Disposed1/9/2021AY 2011-12
M/S AGNUS HOLDINGS PVT. LTD.,BANGALORE vs DCIT, BANGALORE
ITA 410/BANG/2016[2006-07]Status: Disposed1/9/2021AY 2006-07
ON MOBILE GLOBAL LTD. vs CIT,
ITA 814/BANG/2013[2008-09]Status: Disposed1/9/2021AY 2008-09
DCIT, BANGALORE vs M/S ROBERT BOSCH ENGINEERING & BUSINESS SOLUTIONS LTD., BANGALORE
ITA 1575/BANG/2013[2008-09]Status: Disposed1/9/2021AY 2008-09
M/S ROBERT BOSCH ENGINEERING & BUSINESS SOLUTIONS LTD.,BANGALORE vs DCIT,
ITA 1565/BANG/2013[2008-09]Status: Disposed1/9/2021AY 2008-09
