← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S BIOCON LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX LARGE TAXPAYERS UNIT, BANGALORE
ITA 74/BANG/2019[2010-11]Status: Disposed31/8/2021AY 2010-11
SRI GURUDEVA VIVIDODESHA CO-OPERATIVE SOCIETY LIMITED,BELTHANGADY vs INCOME TAX OFFICER, WARD- 1, PUTTUR
ITA 1425/BANG/2019[2015-16]Status: Disposed31/8/2021AY 2015-16
M/S. ALETTY CO-OPERATIVE AGRICULTURAL BANK LIMITED,SULLIA vs INCOME TAX OFFICER, WARD-1, BANGALORE
ITA 469/BANG/2020[2016-17]Status: Disposed31/8/2021AY 2016-17
SHRI. MAKAM ADINARAYANA SRIDHAR,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 3(2)(1), BANGALORE
ITA 333/BANG/2020[2013-14]Status: Disposed31/8/2021AY 2013-14
SRI. SANJAY MAHESH SHA,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 12(3), BANGALORE
ITA 2066/BANG/2019[2011-12]Status: Disposed31/8/2021AY 2011-12
INCOME TAX OFFICER, WARD- 1(2)(2), BANGALORE vs SHRI MUJEEB URRAHMAN, BANGALORE
ITA 1523/BANG/2019[2014-15]Status: Disposed31/8/2021AY 2014-15
SHREE VENKATRAMANA CREDIT CO-OPERATIVE SOCIETY LIMITED,SULLIA vs INCOME TAX OFFICER, WARD- 1, PUTTUR
ITA 1515/BANG/2019[2015-16]Status: Disposed31/8/2021AY 2015-16
M/S. RAVINDRA MULTIPURPOSE CO-OPERATIVE SOCIETY LIMITED,UDUPI vs INCOME TAX OFFICER, WARD - 3, UDUPI
ITA 1262/BANG/2019[2016-17]Status: Disposed31/8/2021AY 2016-17
KOTARKI CONSTRUCTION PVT LTD,BIDAR vs JOINT COMMISSIONER OF INCOME TAX GULBARGA RANGE, GULBARGA
ITA 3395/BANG/2018[2010-11]Status: Disposed31/8/2021AY 2010-11
M/S SHINDENGEN INDIA PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(1)(1), BANGALORE
ITA 3343/BANG/2018[2014-15]Status: Disposed31/8/2021AY 2014-15
M/S GE BE PRIVATE LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(2), BANGALORE
ITA 3263/BANG/2018[2014-15]Status: Disposed31/8/2021AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE vs NVIDIA GRAPHICS PVT LTD, BANGALORE
ITA 736/BANG/2017[2011-12]Status: Disposed31/8/2021AY 2011-12
M/S SASKEN TECHNOLOGIES LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-6(1)(1), BANGALORE
ITA 2471/BANG/2017[2013-14]Status: Disposed31/8/2021AY 2013-14
SHRI. SANKAPPA BHOJARAJ NAVALLI,GADAG vs INCOME TAX OFFICER, WARD- 2, GADAG
ITA 258/BANG/2020[2017-18]Status: Disposed30/8/2021AY 2017-18
M/S. POTTERS COTTAGE INDUSTRIAL CO-OPERATIVE SOCIETY LIMITED,PUTTUR vs INCOME TAX OFFICER, WARD- 1, PUTTUR
ITA 1257/BANG/2019[2015-16]Status: Disposed30/8/2021AY 2015-16
CAE INDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 316/BANG/2016[2011-12]Status: Disposed30/8/2021AY 2011-12
DCIT, BANGALORE vs M/S CAE INDIA PVT. LTD., BANGALORE
ITA 310/BANG/2016[2011-12]Status: Disposed30/8/2021AY 2011-12
DCIT, BANGALORE vs M/S CISCO SYSTEMS BV - INDIA BRANCH, BANGALORE
ITA 309/BANG/2016[2011-12]Status: Disposed30/8/2021AY 2011-12
CAE INDIA PRIVATE LIMITED,BANGALORE vs DCIT, BANGALORE
ITA 1150/BANG/2015[2010-11]Status: Disposed30/8/2021AY 2010-11
M/S. COLLABRANT INCUBATORS PRIVATE LIMITED,BANGALORE vs THE INCOME TAX OFFICER, WARD- 2(1)(2), BANGALORE
ITA 587/BANG/2020[2011-12]Status: Disposed26/8/2021AY 2011-12